Section 12 in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006
12. Registrar.
(1)The Registrar shall be appointed by the Chancellor on the advice of the Government.(2)The Registrar shall be the Chief Administrative Officer of the University. She shall work directly under the superintendence, direction and control of the Vice-Chancellor.
