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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(2) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(2)For promotion from one cadre of the service to another as mentioned hereinafter a member shall be eligible, if he has-
(a)rendered service for a continuous period of 5 (five) years in his respective existing cadre, and
(b)successfully undergone such training and has passed such departmental examination as may be prescribed by the Government for this purpose.