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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(c) in West Bengal Electrical Licensing Rules, 2017

(c)"Chartered Electrical Safety Engineer" means a person authorized by the Government of West Bengal in terms of regulation 5A of the Central Electricity Authority (Measures Relating to Safety and Electric Supply) (Amendment) Regulations, 2015;