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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(3)(b) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(b)The Selection Committee shall consist of the Chair Person of the Authority, Principal Secretary to the Government, MA & UD department and Principal Secretary to the Government, Finance department;