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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(3) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(3)Manner of selection of officers and employees of the Authority:
(a)The Government shall constitute a Selection Committee with the following composition to make selections for officers and employees of the Authority;
(b)The Selection Committee shall consist of the Chair Person of the Authority, Principal Secretary to the Government, MA & UD department and Principal Secretary to the Government, Finance department;
(c)The Chairperson of the Authority shall be Chairman of the Selection Committee.
(d)The Selection Committee may devise its own procedure for selection of the officers and employees of the Authority.
(e)The Selection Committee shall follow the procedures prescribed for the Departmental Promotion Committees in the Government in making promotions for the officers and employees of the authority.
Chapter-VIII Powers and Functions of the Authority