Section 4(1) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957
(1)The allotting authority shall prepare a village-wise list of all Government lands in Form I, [showing separately the land situated within the radius of 8 miles of city or town having population of more than ten thousand.] [Inserted by Notification No. dated 20.09.1978 - Rajasthan Gazette dated 20.09.1978.]
