Section 4 in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957
4. Preparation of list of Government lands.
(1)The allotting authority shall prepare a village-wise list of all Government lands in Form I, [showing separately the land situated within the radius of 8 miles of city or town having population of more than ten thousand.] [Inserted by Notification No. dated 20.09.1978 - Rajasthan Gazette dated 20.09.1978.](2)He shall then divide the Government lands into the following classes:-(a)Cultivable.(b)Fit for being made culture-able.(c)Fit for growing forests.(d)Suitable for abadi.(e)Gullies and ravines, fit for being made culture-able on clearing.(f)Ghair Mumkin.
