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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Public Debt (Annuity Deposit Certificates) Rules, 1966

(2)An application for renewal, sub-division or issue of a duplicate, of an annuity deposit certificate shall be accompanied by a fee of 25 paise per cent of the face value of each certificate to be issued subject to a minimum of 10 paise and a maximum of one rupee per certificate.