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Union of India - Section

Section 14 in Public Debt (Annuity Deposit Certificates) Rules, 1966

14. Fees.-

(1)The fee for the registration variation or cancellation of a nomination under paragraph 11 of the Annuity Deposit Scheme shall be 50 paise per Rs.100 of the amount of the deposit, as shown by the certificate, subject to a maximum of one rupee per certificate.Provided that no fee shall be payable for registration of the first nomination.
(2)An application for renewal, sub-division or issue of a duplicate, of an annuity deposit certificate shall be accompanied by a fee of 25 paise per cent of the face value of each certificate to be issued subject to a minimum of 10 paise and a maximum of one rupee per certificate.
(3)The fee referred to in sub-rule (2) shall be paid in multiples of five paise and for this purpose amounts of 21'2 paise and more but less than five paise shall be treated as 5 paise and amounts less than 2112 paise shall be ignored.