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State of Bihar - Section

Section 15 in Bihar Anti Terrorist Squad Rules, 2014

15. Training.

(1)Personnel deployed in the Squad shall be given Induction training and regular training.
(2)The Inspector General shall make arrangements for training in consultation and coordination with the Directorate of Training and Bihar Military Police Headquarters.
(3)The personnel of the Squad shall be trained to hone their skills in the domain of ATS functioning, i.e. Intelligence Trade craft, investigation, computer work, Anti-Sabotage Craft and Tactics. They will be sent to the Training Centers of Army, Central Armed Police Forces, Central Agencies and other States and instructors from these institutes will also be regularly invited to ATS.
(4)The Anti Terrorist Squad shall develop various modules of training at its own Training Centre which will be headed by an officer not below the rank of an Additional S.P.The ATS Training Centre can have its emblem and be presented with colors which can be displayed during the ceremonial parades by the uniformed personnel of ATS.