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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)The personnel of the Squad shall be trained to hone their skills in the domain of ATS functioning, i.e. Intelligence Trade craft, investigation, computer work, Anti-Sabotage Craft and Tactics. They will be sent to the Training Centers of Army, Central Armed Police Forces, Central Agencies and other States and instructors from these institutes will also be regularly invited to ATS.