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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Subordinate Transport Engineering Service Rules, 1996

(2)Nominations received under sub-rule (1) shall be arranged in a list on the basis of their length of regular appointment in their parent Department and this list shall be treated as the seniority list for the purpose of determination of the zone of consideration in accordance with the provisions of Orissa Civil Services (Zone of Consideration for Promotion) Rules, 1988.