Section 8 in The Orissa Subordinate Transport Engineering Service Rules, 1996
8. Selection.
(1)The Transport Department shall call for the nomination of the eligible persons from various Department of the Government and Corporations controlled by the State Government in the format appended to these rules :Provided that eligible persons serving under the Government, by way of deputation from other Departments of Government and Corporations controlled by the State Government or otherwise shall be considered for appointment in the Service along with others whose nominations have been received.(2)Nominations received under sub-rule (1) shall be arranged in a list on the basis of their length of regular appointment in their parent Department and this list shall be treated as the seniority list for the purpose of determination of the zone of consideration in accordance with the provisions of Orissa Civil Services (Zone of Consideration for Promotion) Rules, 1988.(3)In order to be eligible to be considered for appointment to the service by selection a candidate must possess the qualifications and must fulfill other criteria specified under Rule 6;Provided that in order to be eligible for selection the candidate must not have crossed 40th year of age by the date of receipt of the nominations by the Department under sub-rule (1).
