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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Smt. Neetu Sharma vs . Smt. Aman Kumari And Other on 27 October, 2022

Bench: Sabina, Sushil Kukreja

.

Smt. Neetu Sharma vs. Smt. Aman Kumari and other LPA No.186 of 2016 & 189 of 2016 LPA No.186 of 2016 27.10.2022 Present: Mr. K.D Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellants.

Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for respondent No.1.

Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for respondent No.3.

None for respondent No.2.

LPA No. 189 of 2016 Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for the appellant.

Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for respondent No.1.

Mr. K.D Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent Nos. 2 to 4.

None for respondent No.5.

Mr. Praveen Sharma, learned counsel for the appellant requests for an adjournment.

As requested, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:32:15 :::CIS