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[Cites 0, Cited by 0] [Section 289] [Entire Act]

State of West Bengal - Subsection

Section 289(2) in The West Bengal Motor Vehicles Rules, 1989

(2)No person shall take hold of and no driver of a motor vehicle shall cause or allow any person to take hold of, any motor vehicle when in motion for the purpose of being towed or drawn upon some other wheeled vehicle or otherwise.