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State of West Bengal - Section

Section 289 in The West Bengal Motor Vehicles Rules, 1989

289. Prohibition of mounting or taking hold of vehicle in motion.

(1)No person shall mount or attempt to mount on, or dismount from any motor vehicle, when the motor vehicle is in motion.
(2)No person shall take hold of and no driver of a motor vehicle shall cause or allow any person to take hold of, any motor vehicle when in motion for the purpose of being towed or drawn upon some other wheeled vehicle or otherwise.