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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)Incentive shall be payable in case of all the generating stations, including in case of new generating stations in the first year of operation, when the capacity Index (CI) exceeds 90% for run-of-river power generating stations without pondage and 85% for run-of-river power station with pondage or storage type power generating stations and incentive shall accrue up to a maximum capacity index of 100%.