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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998

(3)It shall come into force on such [date] [W.e.f. 1-6-1999.] as the State Government may, by notification, appoint and different dates may be appointed for different provisions of this Act.