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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(xviii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(xviii)six social workers who are learned in Sanskrit and are involved in propagation of Sanskrit knowledge and are able to lake part in the discussion or debate in Sanskrit.