Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6)(g) in Tamil Nadu Fire Service Rules, 1990

(g)the correct maintenance of all the records prescribed in Appendix XII of the Tamil Nadu Fire Service Manual, Volume II and organisation and function of the Fire Service Workshop as detailed in Order Nos. 417 to 446 to the Tamil Nadu Fire Service Manual;