Bombay High Court
Shri Keshav Urban Credit Co-Op Society ... vs Assist. Provident Fund Commissioner, ... on 8 January, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5154 OF 2016
Sanmitra Urban Cooperative Bank Ltd., Akola ....Petitioner
Thr. Chief Executive Officer Mr. Rammanohar J
Lohiya
V/S
Assistant Provident Fund Commissioner Akola ....Respondent
And Another WITH WRIT PETITION NO. 3714 OF 2004 Amt Zilla Mahila Sahakari Amt. ....Petitioner V/S The Assistant Provident Fund Nagpur. ....Respondent WITH WRIT PETITION NO. 142 OF 2014 Shri Keshav Urban Credit Co-op Society Ltd. ....Petitioner Shegaon, Buldhana V/S Assist. Provident Fund Commissioner, Akola ....Respondent WITH WRIT PETITION NO. 5032 OF 2003 The Amravati Merchants Co-operative Bank Ltd. ....Petitioner V/S The Assistant Provident Fund & Another. ....Respondent Page 1/6 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 01:38:49 ::: WITH WRIT PETITION NO. 5226 OF 2009 Asstt. P.f. Commissioner, Nagpur ....Petitioner V/S Jagruti Bigar Shetaki Pat Purwatha Sahakari ....Respondent Sanstha Ltd, Gondia WITH WRIT PETITION NO. 4926 OF 2003 The Anjangaon Surji Nagari Sahakari Bank Ltd. ....Petitioner V/S The Assistant Provident Fund Commissioner & ....Respondent Anr.
WITH WRIT PETITION NO. 1106 OF 2009 Wardha Nagri Sahakari Adhikosh (bank) Ltd ....Petitioner Thr. C.e.o.
V/S The Regional Provident Funds Commissioner ....Respondent Office Of Employees Provident Funds Organization WITH WRIT PETITION NO. 1125 OF 2014 The Akola Merchant Co-operative Bank Ltd., ....Petitioner Through Its Manager, Mr. Dilip Babarao Gohad, Akola V/S Assistant Provident Fund Commissioner, ....Respondent Sub-regional Office, Akola And Another Page 2/6 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 01:38:49 ::: WITH WRIT PETITION NO. 3882 OF 2014 Anuradha Urban Cooperative Bank Ltd. Through ....Petitioner The Chief Executive Officer And Another V/S Assistant Provident Fund Commissioner Sub ....Respondent Regional Office Akola WITH WRIT PETITION NO. 5667 OF 2009 Shattarka Nagri Sahakari Pat Sanstha, Maryadit ....Petitioner Thr. Its Chief Manager V/S Asst. Provident Funds Commissioner ....Respondent WITH WRIT PETITION NO. 6191 OF 2005 Assistant Provident Fund Commissioner,nagpur ....Petitioner V/S Bhartiya Sindhu Sahakari Pat Sanstha Maryadit ....Respondent Akola WITH WRIT PETITION NO. 6188 OF 2005 Assistant Provident Fund Commissioner,nagpur ....Petitioner And Another V/S The Akola Janata Commercial Cooperative Bank ....Respondent Ltd.akola WITH Page 3/6 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 01:38:49 ::: WRIT PETITION NO. 333 OF 2011 M/s Baheti Automobiles Near Shivaji Park Thr ....Petitioner Its Partner Kamalkishore Fulchand Baheti V/S Employees Provident Fund Appellate Tribunal ....Respondent New Delhi WITH WRIT PETITION NO. 3507 OF 2013 The Assistant Provident Fund Commissioner ....Petitioner V/S The Agrasen Nagari Sahakari Bank Ltd. Thr. ....Respondent Manager WITH WRIT PETITION NO. 1027 OF 2011 Amravati Zilla Mahila Sahakari Bank Ltd, Thr. ....Petitioner Chief Executive Officer, Subhash S/o Shamrao Mahure V/S The Employees Provident Fund Appellate ....Respondent Tribunal, Scope Minar Core Ii And Another WITH WRIT PETITION NO. 5576 OF 2015 Bharti Maind Nagri Sahakari Pat Sanstha, ....Petitioner Yavatmal, Through President Shri. Apparao Maind And Another V/S Central Board Of Trustees, New Delhi, Through Regional Provident Fund Commissioner And Page 4/6 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 01:38:49 ::: Another WITH WRIT PETITION NO. 3654 OF 2010 The Asst. Provident Fund Commissioner And ....Petitioner Anr V/S M/s Abhinandan Urban Co-operative Bank Ltd., ....Respondent WITH WRIT PETITION NO. 5566 OF 2010 Assistant Provident Fund Commissioner ....Petitioner V/S The Vasant Nagri Swhahkari Pat Sanstha ....Respondent Marydit Akot Thr Its Manager Dinesh Purushottam Rathi WITH WRIT PETITION NO. 6149 OF 2011 The Amravati Zilla Mahila Sahakari Bank ....Petitioner Limited, Thr Its Chief Executive Officer Subhash S/os Mahure V/S The Assistant Provident Fund Commissioner, ....Respondent Sub Region Office, 15 Ravindra Laxmanrao Khapre Prashik S. Gawai For Petitioner Hitesh N. Verma Girish Inderlal Dipwani For/r-1 & 2 For Respondent CORAM : MANISH PITALE, J ....Respondent DATE : 8th January, 2019 Page 5/6 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 01:38:49 ::: P.C. :
By consent.s.o.to 22.1.19 at 2.30pm.
( FOR REGISTRAR JUDICIAL ) Page 6/6 ::: Uploaded on - 08/01/2019 ::: Downloaded on - 11/01/2019 01:38:49 :::