Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(h) in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008 (h)To conduct review meetings with the District Programme Co-ordinators on the physical and financial performance of the scheme;
