Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(10)] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(10)(i) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(i)in the case of a powder, solution or ointment with the total quantity thereof in the package or bottle and the percentage of the drugs in the powder, solution or ointment; and