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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(1)When the Divisional Forest Officer authorises any officer or person under clause (B) and (C) of Rule 4 to issue transit passes, he shall furnish such officer or such person, or the Gram Panchayat from time to time with authenticated books of blank passes.