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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1) in The Societies Registration (Maharashtra) Rules, 1971

(1)The memorandum of a association of society may contain the following declaration. that is to say -"We, the following persons, being desirous of forming ourselves into a society under the Societies Registration Act, 1860, have subscribed our names to this memorandum".