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State of Maharashtra - Section

Section 4 in The Societies Registration (Maharashtra) Rules, 1971

4. Memorandum of association to be filed under Section 2.

(1)The memorandum of a association of society may contain the following declaration. that is to say -"We, the following persons, being desirous of forming ourselves into a society under the Societies Registration Act, 1860, have subscribed our names to this memorandum".
(2)Such declaration shall be signed by any seven or more persons associated with the society. It shall also be dated.