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State of Rajasthan - Section

Section 19 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

19. Seniority.

- An employee confirmed in the Corporation's service shall rank for seniority in his grade according to his date of confirmation in the grade, and employee on probation according to the length of his probationary service.
(a)[ That if a candidate belonging to the Scheduled Caste/Scheduled Tribes is promoted to an immediate higher post/ grade against a reserved vacancy earlier than his senior general/OBC candidate who is promoted later to the said immediate higher post/grade, the general/OBC candidate will regain his seniority over such earlier promoted candidate of the Scheduled Caste/Scheduled Tribe in the immediate higher post/grade.] [Added by Amendment Notification dated 19-6-2001, Rajasthan Gazette, Part VII, dated 28-6-2001, Page 57.]