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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(7)(a) in Orissa Pani Panchayat Rules, 2003

(a)The members shall proceed one after another to the place set apart for the voting and secretly place the rubber stamp bearing arrow cross mark on the symbol of the candidates(s) for whom he or she wishes to vote and then fold and insert the ballot paper in the ballot box placed in full view of the Election Officer.