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State of Gujarat - Section

Section 373 in Gujarat High Court Rules, 1993

373. Preparation of paper book.

- (i) The petitioner shall within thirty days from the date of receipt of translations under the preceding rule supply 15 printed copies of the paper book to the office.
(ii)The printed paper books shall be in the form and manner prescribed for printed paper book in appeals to the Supreme Court.
(iii)The contents of the paper book shall be arranged in the following order :-