Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Gujarat - Subsection Section 373(ii) in Gujarat High Court Rules, 1993 (ii)The printed paper books shall be in the form and manner prescribed for printed paper book in appeals to the Supreme Court.
