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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)The Managing committee of a Farmers' Organization shall comprise of the President and the territorial constituency members in respect of a water users' association. The president & members elected to Managing committee in respect of a Distributary Committee and the Chairperson and Member elected to Managing Committee in inspect of Project Committee.