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[Cites 1, Cited by 2]

Punjab-Haryana High Court

The State Of Haryana And Others vs Baldev Singh And Others on 3 May, 2012

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                          R.F.A. No. 3328 of 2011 (O&M)
                                            (L.A.C. No.83 of 2009)


The State of Haryana and others
                                                            ...... Appellants
                            Versus
Baldev Singh and others
                                                        .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Anjum Ahmad, Additional Advocate General, Haryana.

Mr. Arvind Bansal, Advocate for the land owners. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2460 of 2011, titled as State of Haryana and another Vs. Jodha and others.

(RAJESH BINDAL) 03.05.2012 JUDGE sarita