Punjab-Haryana High Court
The State Of Haryana And Others vs Baldev Singh And Others on 3 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3328 of 2011 (O&M)
(L.A.C. No.83 of 2009)
The State of Haryana and others
...... Appellants
Versus
Baldev Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Anjum Ahmad, Additional Advocate General, Haryana.
Mr. Arvind Bansal, Advocate for the land owners. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2460 of 2011, titled as State of Haryana and another Vs. Jodha and others.
(RAJESH BINDAL) 03.05.2012 JUDGE sarita