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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4) in The Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

(4)Each member shall have one vote, and if there shall be an equality of votes on any question to be decided by the Committee, the Chairman or the member presiding shall have a casting vote.