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British India - Section

Section 11 in Bills of Exchange Act 1882

11. Bill payable at a future time.

A bill is payable at a determinable future time within the meaning of this Act which is expressed to be payable—
(1)At a fixed period after date or sight.
(2)On or at a fixed period after the occurrence of a specified event which is certain to happen, though the time of happening may be uncertain.An instrument expressed to be payable on a contingency is not a bill, and the happening of the event does not cure the defect.