Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

British India - Subsection

Section 11(2) in Bills of Exchange Act 1882

(2)On or at a fixed period after the occurrence of a specified event which is certain to happen, though the time of happening may be uncertain.An instrument expressed to be payable on a contingency is not a bill, and the happening of the event does not cure the defect.