Himachal Pradesh High Court
Tulsi Ram vs . Amin Chand And Others on 30 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Tulsi Ram vs. Amin Chand and others .
RSA No.250 of 2022 30.08.2022 Present Mr. Romesh Verma, Advocate, for the appellants.
Notice be issued to the respondents, returnable within a period of four weeks, on taking steps within one week.
CMP No.11900 of 2022 Notice in the aforesaid terms. Reply, if any, be filed on or before the next date of hearing. In the meanwhile, execution and operation of judgments and decrees passed by learned Courts below, shall remain stayed.
Copy Dasti.
(Sandeep Sharma) Judge 30th August, 2022 (shankar) ::: Downloaded on - 30/08/2022 20:07:18 :::CIS