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[Cites 1, Cited by 22]

Chattisgarh High Court

Sandeep Sharma vs State Of Chhattisgarh 71 Wps/5830/2017 ... on 6 November, 2017

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                               1

                                                             NAFR

   HIGH COURT OF CHHATTISGARH, BILASPUR

                    WPS No. 5804 of 2017

 Sandeep Sharma S/o Gopal Sharma, Aged About 40 Years
  Presently Working As Lecturer Panchayat At Govt. Higher
  Secondary School, Khairbanakala, Block Bodla, District
  Kabirdham Chhattisgarh

                                                     ---- Petitioner

                            Versus

1. State Of Chhattisgarh Through The Secretary, Department Of
   Panchayat And Rural Development, Mantralaya, P. S. Rakhi,
   Tahsil Aarang, Naya Raipur, District Raipur Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat Naya
   Raipur, District Raipur Chhattisgarh.

3. Chief Executive Officer, Zila Panchayat, Kabirdham, District
   Kabirdham Chhattisgarh

4. Block Education Officer, Bodla, District Kabirdham Chhattisgarh

                                                   ---- Respondent

And WPS No. 3964 Of 2017  Satyanarayan Tiwari S/o Shri Bhuwan Lal Tiwari, Aged About 41 Years Working As Lecturer (Panchayat) And Posted At Govt. Higher Secondary School Kusumghata, Post Neurgaonkala, Block Bodla, District Kabirdham (Chhattisgarh).

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur (Chhattisgarh).

2. Commissioner Cum Director, Directorate Panchayat Department, Raipur, District Raipur (Chhattisgarh).

3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.

4. Block Education Officer, Block Bodla, District Kabirdham 2 (Chhattisgarh).

5. Chief Executive Officer, Janpad Panchayat Bodla, District Kabirdham (Chhattisgarh).

---- Respondent And WPS No. 4216 Of 2015

1. Sudhanshu Singh S/o Kapildev Singh, Aged About 40 Years Assistant Teacher ( Panchayat), Govt. Primary School, Alikhuta, Block Dongargaon, Dist. Rajnandgaon (Chhattisgarh)

2. Nageshwar Kumar Sahu, S/o Latkhor Ram Sahu, Aged About 35 Years Assistant Teacher (Panchayat), Govt. Primary School, Natunavagaon, Village Kirgi, Post Pendri, Block Dongargaon, Dist. Rajnandgaon (Chhattisgarh)

3. Ghanshyam Das Sahu, S/o Arjun Ram Sahu, Aged About 29 Years Assistant Teacher ( Panchayat), Govt. Primary School, Chuikhadan, Block Dongargaon, Dist. Rajnandgaon (Chhattisgarh).

4. Lekhdas Sahu, S/o Salik Das Sahu, Aged About 38 Years Assistant Teacher ( Panchayat), Govt. Primary School, Kaprikala, Block Dongargaon, Dist. Rajnandgaon (Chhattisgarh)

5. Deepak Kumar Sahu, S/o Santosh Das Sahu, Aged About 27 Years Assistant Teacher ( Panchayat), Govt. Primary School, Alikhuta, Block Dongargaon, Dist. Rajnandgaon (Chhattisgarh)

6. Smt. Nisha Verma, W/o Basant Kumar Verma, Aged About 33 Years Lecturer ( Panchayat), Govt. Higher Secondary School, Kokupur, Block Dongargaon, Dist. Rajnandgaon (Chhattisgarh)

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat & Social Welfare, Mahanadi Mantralaya, Naya Raipur, Post Office & Police Station Naya Raipur, District Raipur (Chhattisgarh)

2. Director, Directorate Of Panchayat, Chhattisgarh, 36 C Ill, Block Il, Second Floor, Indrawati Bhawan, Naya Raipur, Post Office & Police Station Naya Raipur, District Raipur (Chhattisgarh)

3. Collector, Rajnandgoan (Chhattisgarh)

4. Chief Executive Officer, Zila Panchayat, Rajnandgaon (Chhattisgarh) 3

5. Deputy Director ( Local Fund Audit), Rajnandgaon (Chhattisgarh)

6. District Education Officer, Rajnandgoan (Chhattisgarh)

7. Block Education Officer, Dongargaon, Dist. Rajnandgoan (Chhattisgarh)

8. Chief Executive Officer, Janpad Panchayat, Dongargaon, Dist. Rajnandgaon (Chhattisgarh).

---- Respondent And WPS No. 5276 Of 2017  Mohammad Shahjada S/o Late Mohd. Habib Aged About 44 Years Presently Posted As Lecturer (Panchayat) At Government Higher Secondary School (Boys) Patna, Block Baikunthpur District Koriya, R/o Main Road Haldibadi, Near Swar Sangam, Post Haldibadi District Koriya.

---- Petitioner Vs

1. State Of Chhattisgarh Through Its Secretary Panchayat And Rural Development Department, Mantralaya, Mahanadi, Bhawan, Naya Raipur, Raipur Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat Naya Raipur, Raipur Chhattisgarh.

3. Chief Executive Officer, Zila Panchayat, Baikunthpur - Koriya, District Baikunthpur, Koriya.

---- Respondent And WPS No. 5860 Of 2017  Degeshwar Pandey S/o Luddhak Pandey, Aged About 33 Years Presently Working As Lecturer(Panchayat) At Govt. Higher Secondary School, Palansari, Block Pandariya, District Kabirdham, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mantralaya, P. S. Rakhi, 4 Tahsil Aarang, Naya Raipur, District Raipur, Chhattisgarh.

2. Commissioner Cum Director, Directorate Of Panchayat, Naya Raipur, District Raipur, Chhattisgarh.

3. Chief Executive Officer, Zila Panchayat, Kabirdham, District Kabirdham, Chhattisgarh.

4. Block Education Officer, Pandariya, District Kabirdham, Chhattisgarh.

---- Respondent And WPS No. 5839 Of 2017  Smt. Pratibha Tiwari W/o Shri Ajit Shiv Tiwari, Aged About 37 Years Occupation Lecturer Panchayat Govt. H.S.S. Gujara, Block Dondi, District Balod, Chhattisgarh

---- Petitioner Vs

1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh

2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh

3. The Collector, District Balod, Chhattisgarh

4. Chief Executive Officer, Zila Panchayat District Balod, Chhattisgarh

---- Respondent And WPS No. 5853 Of 2017  Ashish Kumar Dewangan S/o Shri K. P. Dewangan Aged About 33 Years By Occupation Lecturer Panchayat, Government Modal H. S. S. Dondi ( Kamta ) Block Dondi, Balod Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Its Secretary. Panchayat And Rural Department Mantralaya Naya Raipur District Raipur 5 Chhattisgarh.

2. Commissioner Cum Director, Panchayat Sanchanalaya, Naya Raipur District Raipur Chhattisgarh.

3. The Collector, District Balod Chhattisgarh.

4. Chief Executive Officer, Zila Panchayat District Balod Chhattisgarh.

---- Respondent And WPS No. 5854 Of 2017  Smt. Suman Banjare W/o Shri Sanjay Banjare, Aged About 31 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Surdongar Block Dondi, District Balod Chhattisgarh.

---- Petitioner Vs

1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh.

2. Commissioner Cum Director Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh.

3. The Collector, District Balod Chhattisgarh.

4. Chief Executive Officer, Zila Panchayat, District Balod Chhattisgarh.

---- Respondent And WPS No. 5855 Of 2017  Bhishm Narayan Thakur S/o Shri Ram Narayan Thakur Aged About 32 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Dulla, Block- Chhura, Gariyaband, Chhattisgarh

---- Petitioner Vs  The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh 6  Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District- Raipur, Chhattisgarh  The Collector, District- Gariyaband, Chhattisgarh  Chief Executive Officer, Zila Panchayat, District Gariyaband, Chhattisgarh

---- Respondent And WPS No. 5830 Of 2017  Sudhir Kumar Uikey S/o Shri Bhooshan Lal, Aged About 34 Years Occupation Lecturer Panchayat, Govt. H.S.S. Baghamara, Block Balod, District Balod, Chhattisgarh

---- Petitioner Vs

1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh

2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District Raipur, Chhattisgarh

3. The Collector, District Balod, Chhattisgarh

4. Chief Executive Officer, Zila Panchayat District Balod, Chhattisgarh

---- Respondent And WPS No. 5828 Of 2017  Kamlesh Kumar Yadav S/o Shri Munnalal Yadav, Aged About 34 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Kumudkatta, Block Dondi, District Balod Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh.

2. Commissioner Cum Director Panchayat, Sanchanalaya, Naya 7 Raipur, District Raipur Chhattisgarh.

3. The Collector, District Balod Chhattisgarh.

4. Chief Executive Officer, Zila Panchayat, District Balod Chhattisgarh.

---- Respondent And WPS No. 5827 Of 2017  Mohan Lal Chauhan S/o Late Shri Ramadin Chauhan, Aged About 40 Years By Occupation Lecturer Panchayat, Govt. H. S. S. Kumudkatta, Block Dondi, District Balod Chhattisgarh.

---- Petitioner Vs

1. The State Of Chhattisgarh Through Its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur District Raipur Chhattisgarh.

2. Commissioner Cum Director Panchayat, Sanchanalaya, Naya Raipur, District Raipur Chhattisgarh.

3. The Collector, District Balod Chhattisgarh.

4. Chief Executive Officer, Zila Panchayat, District Balod Chhattisgarh.

---- Respondent And

1. WPS No. 5859 Of 2017

2. Smt. Amrapali Ramteke W/o Shivendra Ramteke, Aged About 29 Years Lecturer (Panchayat), Govt. High School, Arjuni, Block Dongargaon, District Rajnandgaon Chhattisgarh.

3. Laxmi Devi Verma, D/o Kawal Ram Verma, Aged About 34 Years Lecturer (Panchayat), Govt. High School, Kohka, Block Dongargaon, District Rajnandgaon Chhattisgarh.

4. Bhagwat Prasad Taram, S/o Gyan Singh Taram, Aged About 33 Years Lecturer (Panchayat), Govt. High School, Pinkawar, Block Dongargaon, District Rajnandgaron Chhattisgarh.

5. Mamta Sahu D/o Kamal Narayan Sahu, Aged About 28 Years Lecturer (Panchayat), Govt. Higher Secondary School, Kokhpur, 8 Block Dongargaon, District Rajnandgaon Chhattisgarh.

6. Smt. Priyanka Ramteke, W/o Praveen Ramteke, Aged About 33 Years Lecturer (Panchayat), Govt. Higher Secondary School, Kokhpur, Block Dongargaon, District Rajnandgaon Chhattisgarh.

7. Smt. Hemlata Ramteke W/o Ashish Kumar Ramteke, Aged About 30 Years Lecturer (Panchayat), Govt. Higher Secondary School, Bamhanibhata, Block Dongargaon, District Rajnandgaon Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Social Welfare, Mahanadi Mantralaya, Naya Raipur, Post Office And Police Station Naya Raipur, District Raipur Chhattisgarh.

2. Director, Directorate Of Panchayat, Chhattisgarh, 36 C I I I , Block I I , Second Floor, Indrawati Bhawan, Naya Raipur, Post Office And Police Station Naya Raipur, District Raipur Chhattisgarh.

3. Collector, Rajnandgaon Chhattisgarh.

4. Chief Executive Officer, Zila Panchayat, Rajnandgaon Chhattisgarh.

5. Deputy Director (Local Fund Audit), Rajnandgaon Chhattisgarh.

6. District Education Officer, Rajnandgaon Chhattisgarh.

7. Block Education Officer, Dongargaon, District Rajnandgaon Chhattisgarh.

8. Chief Executive Officer, Janpad Panchayat, Dongargaon, District Rajnandgaon Chhattisgarh.

---- Respondent And WPS No. 5837 Of 2017  Deepak Kumar Jangde S/o Shri Tohalee Ram Aged About 36 Years By Occupation Lecturer Panchayat, Govt. H.S.S. Kanwar, Block Gurur, District Balod, Chhattisgarh

---- Petitioner Vs 9

1. State Of Chhattisgarh Through its Secretary, Panchayat And Rural Department, Mantralaya, Naya Raipur, District Raipur, Chhattisgarh

2. Commissioner Cum Director, Panchayat, Sanchanalaya, Naya Raipur, District- Raipur, Chhattisgarh

3. The Collector, District- Balod, Chhattisgarh

4. Chief Executive Officer, Zila Panchayat, District Balod, Chhattisgarh

---- Respondent And WPS No. 5896 Of 2017

1. Smt. Dayamani Kujur W/o Shri Jay Masih Kujur, Aged About 36 Years Working As Lecturer (Panchayat), Government Girls Higher Secondary School Balrampur Block- Balrmpur, District - Balrampur- Ramanujganj, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, , New Raipur, P. S. Rakhi, District Raipur, Chhattisgarh.

2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

3. The Commissioner- Cum- Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36- C- III, Block- II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

4. The Chief Executive Officer, Zila Panchayat, District- Balrampur- Ramanujganj, Chhattisgarh.

---- Respondent And WPS No. 5873 Of 2017  Ajay Kumar Paikra S/o Shri Shiv Prasad Paikra, Aged About 35 Years Working As Lecturer (Panchayat), Government Higher Secondary School Bardar, Block- Shankargarh, District - Balrampur- Ramanujganj, Chhattisgarh.

---- Petitioner 10 Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, , New Raipur, P. S. Rakhi, District Raipur, Chhattisgarh.

2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

3. The Commissioner- Cum- Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36- C- III, Block- II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

4. The Chief Executive Officer, Zila Panchayat, District- Balrampur- Ramanujganj, Chhattisgarh.

---- Respondent And WPS No. 5899 Of 2017  Fulsai Paikra Shri Inchuram Paikra, Aged About 43 Years Working As Lecturer (Panchayat), Government Higher Secondary School Parsagudi Block- Rajpur District - Balrampur- Ramanujganj, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, New Raipur, P. S. Rakhi, District Raipur, Chhattisgarh.

2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

3. The Commissioner- Cum- Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36- C- III, Block- II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

4. The Chief Executive Officer, Zila Panchayat, District- Balrampur- Ramanujganj, Chhattisgarh.

---- Respondent And WPS No. 5897 Of 2017  Abhay Lakra S/o Late Shri Benjmin Lakra, Aged About 39 Years Working As Lecturer (Panchayat), Government Higher Secondary 11 School, - Rajpur District Balrampur, Ramanujganj, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Department Of Panchayat And Rural Development, Mahanadi Bhawan, , New Raipur, P. S. Rakhi, District Raipur, Chhattisgarh.

2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

3. The Commissioner- Cum- Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36- C- III, Block- II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

4. The Chief Executive Officer, Zila Panchayat, District- Balrampur- Ramanujganj, Chhattisgarh.

---- Respondent And WPS No. 5898 Of 2017  Jagjeevan Ram S/o Shri Brijmohan Ram, Aged About 43 Years Working As Lecturer (Panchayat), Government Higher Secondary School, Sewari, Block- Rajpur District Balrampur, Ramanujganj, Chhattisgarh.

---- Petitioner Vs

1. State Of Chhattisgarh Through The Secretary, Panchayat And Rural Development Deapartment, Mahanadi Bhawan, New Raipur, Police Station Rakhi, District-Raipur, Chhattisgarh.

2. The Director, Public Instructions Chhattisgarh, Block-3, First Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

3. The Commissioner- Cum- Director, Panchayat And Social Welfare, Directorate Of Panchayat, 36- C- III, Block- II, Second Floor, Indravati Bhawan, New Raipur, Chhattisgarh.

4. The Chief Executive Officer, Zila Panchayat, District- Balrampur- Ramanujganj, Chhattisgarh.

---- Respondent 12 For Petitioners Shri Parag Kotecha, Shri Vivek Ranjan Tiwari, Shri Vivek Shrivastava, Shri Ajay Shrivastava and Shri C.J.K Rao.

For Respondents Shri Sameer Behar, P.L. Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 06/11/2017

1. At the very outset, learned counsel appearing for the parties would jointly and fairly submit that the issue involved in the present writ petition has already been considered and decided by this Court on 03.11.2017 in WPS No.4271 of 2017 (Jayant Kumar Patle Vs. State of Chhattisgarh and others, and other connected matters}, therefore, these writ petitions may be disposed of in terms of the order passed in Jayant Kumar Patle (supra).

2. Accordingly, the present writ petitions are disposed of in terms of the order passed by this Court in Jayant Kumar Patle (supra). A copy of the order passed in Jayant Kumar Patle (supra) be placed on record of the present writ petitions.

Sd/-

Judge (Prashant Kumar Mishra)