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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(1)Every Farmers' Organisation shall keep at its office the following accounts, records and documents, namely :-
(a)a map of the area of operation of the Farmers' Organisation alongwith map of the structures and distributory networks prepared in consultation with the Water Resources Department;
(b)a statement of the assets and liabilities;
(c)minutes book;
(d)books of account showing receipts and payments;
(e)books of account of all purchases and sales of goods by the Farmers' Organisation;
(f)register of measurement books, level field books, work orders and the like;
(g)copies of audit reports and enquiry reports;
(h)all such other accounts, records and documents as may be prescribed from time to time;
(i)stock register;
(j)list of users with details of land holding;
(k)register of penalties.