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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(a) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(a)a map of the area of operation of the Farmers' Organisation alongwith map of the structures and distributory networks prepared in consultation with the Water Resources Department;