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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(f) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(f)four copies of replica of all previously approved site, layout, installation, fabrication, Piping & Instrumentation (P&I) or mounting drawings, as applicable in the name of the transferee;