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[Cites 1, Cited by 11]

Bombay High Court

Ashoka Buildcon Ltd vs Maharashtra State Electricity ... on 14 July, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                Board Sr.No.:-3

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

    COMMERCIAL ARBITRATION PETITION NO. 65 OF 2022

      The Maharashtra State Electricity Distribution ....PETITIONER
      Company Ltd.
                 V/S
      Ashoka Buildcon Ltd.                          ....RESPONDENT

WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 2970 OF 2020 Ashoka Buildcon Ltd ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Ltd WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 8362 OF 2020 Ashoka Buildcon Ltd. ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Ltd.

WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 2694 OF 2020 Ashoka Buildcon Ltd. ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Ltd.

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WITH COMMERCIAL ARBITRATION PETITION NO. 66 OF 2022 The Maharashtra State Electricity Distribution ....PETITIONER Company Limited V/S Ashoka Buildcon Limited ....RESPONDENT WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 9109 OF 2022 The Maharashtra State Electricity Distribution ....PETITIONER Company Limited V/S Ashoka Buildcon Limited ....RESPONDENT WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 8296 OF 2020 Ashoka Buildcon Ltd ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Ltd WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 8458 OF 2020 Ashoka Buildcon Ltd. ....PETITIONER V/S Maharashtra State Electricity Distribution ....RESPONDENT Company Ltd.

WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 8470 OF 2020 Page 2/5 ::: Uploaded on - 15/07/2023 ::: Downloaded on - 17/07/2023 05:08:06 ::: Ashoka Buildcon Ltd. ....PETITIONER V/S Maharahstra State Electricity Distribution ....RESPONDENT Company Ltd.

WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 18381 OF 2021 Maharashtra State Electricity Distribution ....PETITIONER Company Ltd.

V/S Ashoka Buildcon Ltd. ....RESPONDENT WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 17584 OF 2021 Maharashtra State Electricity Distribution ....PETITIONER Company Limited V/S Ashoka Buildcon Limited ....RESPONDENT Adv. Rahul Totala a/w Adv Ashwin Poojari i/b Adv. Rajat Malu for the Respondent.

Ashok Builder Limited.

Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Respondent in IA(L)/25864/22 WITH CARBP(L)/9041/22 Sr. Adv. Ashish Kamat a/w Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Page 3/5 ::: Uploaded on - 15/07/2023 ::: Downloaded on - 17/07/2023 05:08:06 ::: Respondent in IA(L)/32596/22 in CARBP(L)/18381/21 Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Petitioner in CARBP(L)/8296/20 WITH CARBPL/8362/20.

Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Petitioner in IA(L)/2694/20 WITH CARBPL/2970/20.

Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Respondent in IA(L)/65/22 with CARBPL/9109/22.

Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Petitioner in IA(L)/8458/20 with CARBPL/8470/20 Adv. Ranjeev Carvalho a/w Adv. Rahul Totala a/w Adv. Rupesh Geete a/w Adv. Sriraj Menon a/w Adv. Shubham Hundia a/w Adv. Darshan Sahuji i/b Rajat Malu Harshadkumar Patel authorized representative for Respondent in IA(L)/17584/2021 WITH CARBP/66/22.

Sr. Adv. Janak Dwarkadas a/w Mr. Shardul Singh, Mr. Rahul Sinha, Ms. Namrata Vinod, Ms. Sayali Sawant, Ms. Anjali Shahi i/b DSK Legal for Petitioner in CARBPL/18381/21.

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Mr. Zal Andhyarujina Sr. Adv. a/w Mr. Shardul Singh, Mr. Rahul Sinha, Ms. Maithali Parekh, Ms. Revati Desai, Anjali Shahi, Ms. Sayali Sawant i/b DSK Legal in CARBPL/9041/22 AND CARBP/66/22 for petitioner.

Mr. Shardul Singh, Mr. Rahul Sinha, Ms. Sayali Sawant, Ms. Anjali Shahi i/b DSK Legal for Petitioner in CARBPL/9109/22, CARBPL/17584/21 AND CARBPL/65/22.

Mr. Rahul Sinha, Ms. Anjali Shahi for respondent in CARBPL/2694/20 AND CARBPL/2970/20.

Mr. Zal Andhyarujina Sr. Adv. a/w Mr. Shardul Singh, Mr. Rahul Sinha, Ms. Maithali Parekh, Ms. Revati Desai, Anjali Shahi, Ms. Sayali Sawant i/b DSK Legal in CARBPL/8258/20 AND 8296/2020 for Respondent.

Mr. Shardul Singh, Mr. Rahul Sinha, Ms. Sayali Sawant, Ms. Anjali Shahi i/b DSK Legal for Petitioner in CARBPL/8362/2020 and 8470/2020 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 14th July, 2023 P.C. :

S. O. to 19/07/2023 .
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