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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(1)The Secretary shall be the chief executive officer of the Authority and shall act in harmony with the Authority and carry out the directions of the Authority, issued from time to time.