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Himachal Pradesh High Court

Sunil Dutt & Others vs . State Of H.P. & Others on 13 June, 2022

Bench: Sabina, Satyen Vaidya

Sunil Dutt & Others Vs. State of H.P. & Others .

CWP No. 112 of 2022 13.06.2022 Present: Ms. Shivani Gaitri, Advocate on behalf of Mr. Balwant Singh Thakur, Advocate for the petitioners.

Mr. Kunal Thakur, Deputy Advocate General for the respondents.

Learned Deputy Advocate General seeks more time to file reply.

List again on 22nd August, 2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:03:01 :::CIS