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[Cites 0, Cited by 0] [Section 105(3)] [Section 105] [Entire Act]

State of Punjab - Subsection

Section 105(3)(c) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(c)fixation of their reserve price shall be done by the Vehicles Price Fixation Board constituted at the District level after physical inspection of the vehicle.