Himachal Pradesh High Court
Kiran Sharma vs . Dharam Singh & Anr. on 6 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kiran Sharma Vs. Dharam Singh & Anr.
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Cr. Revision No. 167 of 2020 a/w Cr. No. 166 of 2020 06.05.2022 Present: Ms. Leena Guleria, Advocate, for the petitioner.
Mr. H.S. Rangra, Advocate, for respondent No.1.
M/s Sumesh Raj and Dinesh Thakur, Additional Advocates General with Mr. Amit Dhumal, Deputy Advocate General for respondent No.2.
On the request of Ms. Leena Guleria, learned counsel appearing for the petitioner, list for consideration after four weeks.
(Ajay Mohan Goel) Judge May 06, 2022 (Vinod) ::: Downloaded on - 06/05/2022 20:07:06 :::CIS