Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Gujarat - Subsection Section 97(2) in Gujarat State Council for Physiotherapy Rules, 2013 (2)All payments of the Council shall be made by cheques and shall be jointly singed by the President and the Registrar.
