Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(2) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015 (2)An employee appointed to officiate on a higher post for a specific period, may be reverted at any time without any notice.
