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State of Uttar Pradesh - Section

Section 24 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

24. Reversion.

(1)An employee promoted from one post to another, may be reverted at any time within a year after serving notice.
(2)An employee appointed to officiate on a higher post for a specific period, may be reverted at any time without any notice.