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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(4) in Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998

(4)The personnel classified in Schedule C shall stand transferred to Genco on as is where is basis, namely, that they will serve in the place where they are posted on the effective date and will become an employee Geneco.