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State of Haryana - Act

Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998

HARYANA
India

Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998

Rule HARYANA-ELECTRICITY-REFORM-TRANSFER-OF-UNDERTAKINGS-ASSETS-LIABILITIES-PROCEEDINGS-AND-PERSONNEL-SCHEME-RULES-1998 of 1998

  • Published on 14 August 1998
  • Commenced on 14 August 1998
  • [This is the version of this document from 14 August 1998.]
  • [Note: The original publication document is not available and this content could not be verified.]
Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998Published vide Haryana Government Notification No. S.O. 106/H.A.10/98/S/23, 24, 25/98 dated 14th August 1998.Haryana Government Power DepartmentNo. S.O. 106/H.A.10/98/S/23, 24, 25/98. - In exercise of the powers conferred by, section 55 read with sections 23, 24 and 25 of the Haryana Electricity, Reform Act, 1997 (Act 10 of 1998) the Governor of Haryana hereby makes the following transfer scheme rules for the purpose of providing and giving effect to the transfer of undertakings, assets, properties, liabilities, proceedings and personnel of the Haryana State Electricity Board to Haryana Power Generation Corporation Ltd. (Genco) and Transmission Corporation of Haryana Limited (Transco) [registered as Haryana Vidyut Prasaran Nigam Limited], namely :

Chapter I
Preliminary

1. Short title and commencement.

(1)These rules may be called the Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1998.
(2)They shall come into force on the date of their publication in the official Gazette.

2. Definitions.

- In these rules, unless the context otherwise, requires,
(a)"Act" means the Haryana Electricity Reform Act, 1997;
(b)"assets" means, all assets, including dams, dykes, reservoirs, tunnels, intake and outlet structures of water conductor system, generating stations with associated machinery, equipment, transmission and distribution lines with associated substations, distribution centres, cables, wires, accumulators plants, motors, meter testing apparatus, computers, communication and telecommunication equipment, land, building offices, stores, plants, machinery, equipment, installations, furniture, fixtures, vehicles, residential quarters and guest houses and amenities and installations pertaining thereto and other movable and immovable property, cash in hand, cash at bank, investments book debts corporeal or incorporeal, tangible and intangible assets, benefits, licences, consents, authorities, registrations, liberties, patents, trade marks designs, copyrights and other intellectual property rights and all other interests, rights and powers of every kind, nature and description whatsoever,privileges, liberties, easements, advantages, benefits and approvals, contract, deeds, schemes, bonds, agreements and other instruments and interest of whatever nature;
(c)"Board" means the Haryana State Electricity Board constituted under the Electricity (Supply) Act, 1948;
(d)"effective date" means the date on which these rules are published in the official Gazette;
(e)"Genco" means the Haryana Power Generation Corporation Limited incorporated as a generating company under the Companies Act, 1956;
(f)"liabilities" means all liabilities including debts, duties, obligations, payables, statutory liabilities and Government levies of whatever nature and the contingent liabilities which may arise in respect of dealings before the effective date in respect of the specified undertakings and unless the context otherwise admits, will exclude the liabilities relating to the personnel and personnel related matters;
(g)"personnel" mean all employees of the Board including those deputed to other bodies or organisations on the effective date, but excludes personnel on deputation with the Board from other services;
(h)"proceedings" means, all proceedings of whatever nature including suits, appeals, complaints, petitions, applications, conciliatory, arbitration, whether civil or criminal or otherwise;
(i)"Schedule" means the Schedules appended to these rules;
(j)"Transco" means the Transmission Corporation of Haryana registered under the name and style of Haryana Vidyut Prasaran Nigam Limited.;
(k)"Transferee" means Genco or Transco, as the case may be, in whom the relevant Undertakings are vested or to whom the personnel are transferred in terms of these rules; and
(l)Words and expressions used but not defined in these rules shall have the same meaning respectively assigned to them in the Act.

3. Transfer of Undertakings to State Government.

[Sections 23 and 55]. - (1) On the effective date, all the assets, liabilities and proceedings which the Board owns or possesses, shall stand transferred to and vest in the State Government and in consideration thereof all loans, subventions and obligations of the Board to the State Government shall stand extinguished and cancelled.
(2)Nothing in sub-rule (1) shall apply to rights, responsibilities, liabilities and obligations, in respect of the personnel and personnel related matters including statutory dues to personnel such as salary, wages, gratuity, pension, provident fund, remuneration and retirement benefits, in respect whereof others specific provisions have been made in these rules.

4. Classification of assets, liabilities and proceedings.

[Sections 23 and 55]. - (1) The assets, liabilities and proceedings vested in the State Government under rule 3 as on the effective date, shall stand classified into -(a)Generation Undertakings as specified in Schedule A; and(b)Transmission and Distribution Undertakings as specified in Schedule B.
(2)If any of the assets classified under sub-rule (1) is subject to any security documents or arrangements in favour of third parties for any financial assistance or obligation taken by the Board and the liability in respect thereof is classified in different Undertakings, the State Government may provide for the appointment of the liability secured by such assets and rights thereto between the different Undertakings and upon such apportionment the security shall be applicable to such apportioned liabilities only.

5. Transfer of Undertakings by the State.

[Sections 23 and 55]. - (1) (a) On the effective date, the Generation Undertakings as specified in Schedule A, but other than those which the State Government shall retain as specified in Schedule AB, shall vest in Genco without any further act or thing to be done by the Board, the State Government or Genco.(b)The value of the assets and liabilities vested in Genco shall be as specified in Schedule A.(c)In consideration of the Generation Undertakings vested by the State Government in terms of clauses (a) and (b) above, Genco shall issue to the State Government the shares, as specified in Schedule A.
(2)
(a)On the effective date, the Transmission and Distribution Undertakings as specified in Schedule B including all other assets, liabilities and proceedings of the Board other than those vested under sub-rule (1) in Genco and those which the State Government shall retain as specified in Schedule AB, shall vest in Transco, without any further act or thing to be done by the Board, the State Government or Transco.
(b)The value of the assets, liabilities etc. vested in Transco shall be as specified in Schedule B.
(c)In consideration of the Undertakings vested by the State Government in terms of clauses (a) and (b) above, the Transco shall issue to the State Government (the shares as specified in Schedule B.
(3)Upon the transfers and vesting of the Undertaking as specified in these rules the Transferee shall be responsible for all contracts, deeds, schemes, bonds, agreements and other instruments of whatever nature related to the Undertaking transferred to the Transferee, to which the Board was a party, subsisting or having effect on the effective date in the same manner as the Board was liable immediately before the effective date and the same shall be in force and effect against or in favour of the Transferee and may be enforced as fully and effectively as if, instead of the Board, the Transferee was a party thereto.

6. Transfer of personnel.

[Sections 24 and 55]. - (1) All personnel shall be subject to transfer to the Transferee as provided in these rules without any further act or thing to be done by the Board, the State Government, the Transferee or the personnel as the case may be.
(2)Upon such transfer the personnel, who are subject to the transfer, shall not assert or claim any benefit of service under the Board or the State Government except as provided in the Act and in these rules.
(3)The personnel shall stand classified as under
(a)the personnel related to generation 'Undertakings as detailed in Schedule C;
(b)the personnel related to transmission and distribution undertakings as specified in Schedule
(c)common cadre engineers and officers as specified in Schedule E.
Explanation - Common cadre engineers and officers comprise those personnel who are or have been subject to posting in both Generation and Transmission and Distribution undertakings of the Board under the relevant service regulations and whose services in the Board on the effective date were not segregated exclusively either for generation or for transmission and distribution as in the case of personnel specified in Schedules C and D.
(d)The personnel of other common services including head office personnel as specified in Schedule F comprising those rendering services commonly for generation and transmission and distribution undertakings and whose services in the Board as on the effective date are not exclusively related to generation or to transmission and distribution as in the case of personnel specified in Schedules C and D.
(4)The personnel classified in Schedule C shall stand transferred to Genco on as is where is basis, namely, that they will serve in the place where they are posted on the effective date and will become an employee Geneco.
(5)The personnel classified in Schedule D shall stand transferred to Transco on as is where is basis, namely, that they will serve in the place where they are posted on the effective date and will become an employee of Transco.
(6)
(a)The personnel classified in Schedules E and F shall be assigned to the services of Genco or Transco or Genco and Transco on as is where is basis, namely, that they will serve in the place where they are posted on the effective date subject to the following :
(i)The assignment shall be on a provisional a basis till they are absorbed in the services of Genco or Transco in accordance with the provisions of these rules;
(ii)Transco shall be the controlling employer in the case of all such personnel specified in Schedules E and F till they are absorbed in the services of Genco or Transco in terms of these rules,
(b)Transco shall, in consultation with Genco and the State Government. finalise the absorption of the personnel specified in Schedules E and F taking into account the suitability, ability and experience of the personnel, the number and nature of the vacancies and other relevant factors and issue appropriate orders within the provisional period provided under rule 9.
(7)Upon the finalisation and issue of orders in terms of above rules, the personal specified in Schedules E and F shall stand absorbed in the services of the Transferee concerned, in the post, scale of pay and seniority in accordance with the order passede.
(8)The personnel specified in Schedules E and F shall form part of a common cadre for the purposes of promotion and other matters concerning their services till the finalisation and issue of the orders for transfer to Genco or Transco in terms of sub-rule (6) above.
(9)The transfer of the personnel to Genco and Transco shall be subject to the orders that may be passed by the courts or tribunals; in any of the proceedings pending on the effective date.
(10)Notwithstanding anything contained herein above, any of the personnel may at his option resign from the service at any time before the expiry of 12 months from the effective date retaining a right to get the proportionate part of the terminal benefits applicable to him in accordance with the service conditions prevailing as on the effective date and Genco or Transco to whose services the personnel is assigned at the time of such resignation shall be liable to pay to such person the terminal benefits proportionate to the period of service rendered by him in the Board till the effective date.
(11)The transfer of personnel shall be subject to the following conditions :-
(a)The terms and conditions of the services applicable to them on the effective date, the pay, pattern of Dearness Allowances, Additional Dearness Allowances, Interim Relief, City Compensatory Allowances, House Rent allowances, Shift Duty allowances, Hardship allowances, medical facility, medical allowances, all other allowances on the projects, field and head office, leave of all kinds (including casual leave), Pension and Death-cum retirement benefit, gratuity and leave encashment of every nature shall not be in any way be less favourable to them than those applicable to them immediately before such date;
(b)The period of the service of the personnel under the Board and under the Transferee shall be treated as continuous for the purpose of all service benefits;
(c)All benefits of the services rendered before the effective date shall be recognised and taken into account while fixing the condition of services under (the Transferee as well as for payment of all terminal benefits.
(12)Subject to the provisions of the Act and these rules, the Transferee may frame regulation governing the conditions of services of personnel transferred to the Transferee, and till the finalisation of service regulations by the Transferee, the service rules and regulations applicable to the personnel immediately before the effective date shall be applicable to the personnel transferred as if the same have been framed by the Transferee.
(13)All proceedings including disciplinary proceedings pending against the personnel prior to the effective date or the proceedings to be instituted against the personnel for misconduct, lapses or other acts of commission or omission committed before the effective date, shall not lapse and shall be proceeded with and decided by Genco or Transco to whose services the personnel are assigned and transferred, consistent with the applicable service rules.Provided that in the case of all the personnel specified in Schedules E and F, such proceedings shall be proceeded with and decided by Transco till the final orders are issued in terms of sub-rule (7) and thereafter by the concerned Transferee.
(14)
(a)Except as otherwise specifically provided in respect of all statutory and other schemes and employment related matters including the provident fund, gratuity fund, superannuation fund or any other special fund created or existing for the benefit of the personnel on the effective date, the Transferee shall stand substituted in place of the Board and all obligations in respect of such schemes and matters with effect from the effective date shall be of the Transferee.
(b)All accumulations in the respective funds including the provident fund, gratuity and superannuation fund and including all Interest and other accruals of the respective personnel transferred to the Transferee on the effective date shall be transferred to the corresponding funds to be established or formed by the transferee.
(c)All obligations in respect of payment of pensiion and other retirement benefits including provident fund, leave encashment, commutation of pension, medical facilities, superannuation and gratuity to the personnel who have retired from the services of the Board on or before the effective date shall be discharged by Transco until such obligations are appropriately assigned to Genco or other concerns.
(d)The personnel who are eligible for pensionary and other superannuation benefits as would be applicable or admissible to them if they had continued in the service under the Board shall be entitled to receive the entire benefits from the Transferee in the following manner unless otherwise specifically provided by the State Government
(i)the services rendered by the personnel for the Board up to the effective date and together with the service to be rendered by them under the Transferees after the effective date shall be taken into account for the purpose of grant of the pensionary and other retirement benefits;
(ii)the pensionary and other benefits shall be sanctioned ana paid by the Transferee;
(iii)the General Provident fund maintained by the Board shall be transferred to the funds to be established by the Transferee.
Note :- In case, any portion of such pension funds of death cum- retirement gratuity fund, provident fund or any other retirement benefits is unfunded, the State Government shall be liable to make appropriate provisions for covering tile unfunded portion of such funds and benefits.
(e)The Transco shall provide Genco the funds required by Genco to meet the obligations to pay to the personnel tile retirement benefits including pension deathcum-retirement gratuity fund, provident fund till Genco is in a position to make appropriate arrangements to meet such obligations. Genco shall be liable to repay the funds, advances and Transco shall be entitled to adjust the funds provided against other amounts becoming due from Transco to Genco.
(15)The personnel transferred to Genco or Transco, as the case may be, shall be deemed to have entered into an agreement with Genco or Transco or their respective nominated authorities, as the case may be, to repay the loans, advances and other sums due or otherwise perform the obligations undertaken by him to the Board which remain outstanding against him on the effective date, as per the original terms and conditions.
(16)Notwithstanding anything contained in these rules all personnel of' the State Government or Central Government working under the Board or assigned for the electricity generation, transmission, distribution and supply related work of the Board shall stand reverted to their respective department in the State or Central Government.

7. Rights and obligations of third parties restricted.

[Sections 23 and 55]. - Upon the transfer being effected in accordance with the Act and these rules, the rights and obligations of all persons shall be restricted to the Transferee to whom they are assigned to and notwithstanding anything to the contrary contained in any deed, documents, instruments agreements or arrangements which such person has with the Board, as the case may be, he shall not claim any right or interest against the Board.

8. Pending suits and proceedings.

[Sections 23 and 55]. - All proceedings of whatever nature by or against the Board or the State Government, as the case may be, pending on the effective date shall not abate or discontinue or otherwise in any way prejudicially be affected by reason of any transfer effected under these rules but the proceedings may be continued, prosecuted and enforced by or against the Transferee to whom the same are assigned in accordance with these rules. Such proceedings may be continued in the same manner and to the same extent as would or might have been continued, prosecuted and enforced by or against the Board if the transfers specified in these rules had not been made.

9. Classification, Transfers provisional in the first instance.

[Sections 23, 25 and 55]. - (1) In exercise of (the powers under section 25 of the Act, the State Government hereby provides that the classification of Undertakings and personnel made under these rules shall be provisional for a period of 12 months from the effective date or till the relevant Undertaking transferred to Genco or Transco, as the case may be, is further transferred in terms of sub- section (5) of section 23 of the Act, whichever is earlier.
(2)So long as the classification is provisional the State Government shall be entitled to amend, vary, modify, add, delete or otherwise change the items classified and identified in an undertaking and the personnel categorised in the Transferee's in such manner as the State Government may consider appropriate.
(3)On the expiry of 12 months or further transfer or transfers as specified in sub-rule (1) the classification and transfers in terms of these rules shall be final and binding and the State Government shall cease to have and shall not exercise the power to make any amendment, variation, modification, addition, deletion or otherwise any changes in terms of sub-section (1) of section 25 of the Act or the provisions of these rules.
(4)Nothing contained in these rules shall entitle the Transferees, the personnel or any other person to dispute the classifications or transfers only on the ground that they are provisional.
(5)Notwithstanding the provisional nature of transfer or personnel to Genco or Transco, the personnel shall discharge the duties and functions as may be assigned to them from time to time by Genco or Transco, as the case may be, and Genco or Transco shall have the power to exercise all administrative and disciplinary control over such of the personnel assigned or transferred to it:

10. Decision of the State Government final.

[Section 55]. - (a) If any doubt, dispute, difference or issue shall arise regard to the transfers under these rules subject to the provisions of the Act, the State Government shall make such inquiries and hold such hearings as it considers appropriate to know the views of the affected parties and thereafter the decision made by the State Government shall be final and binding on all parties.
(b)The State Government shall have the power to remove difficulties arising in implementing the transfers under these rules.

'A'

Generation Undertaking(Haryana Power Generation Corporation Ltd.)I. The Generation undertaking shall comprise of all assets liabilities and proceedings concerning the generation functions of the Board as on the effective date consisting of :-A) Thermal Power Stations
(a)Panipat Thermal Power Station, Assan, Panipat and 220 KV Switch Yard with four generating units of 110 MW each , one unit of 210 MW and one unit of 210 MW (under construction) along with all associated and related equipment including step-up transformers, step down transformers, circuit breakers, control and protection system, overhead cranes gantry cranes, coal handling plant, cooling towers, water treatment plant, power house stores, spare parts, consumable raw materials, work-in-progress etc. related to the above power station.
(b)Faridabad Thermal Power Station, Faridabad and 66 KV Switch Yard with three generating units of 60 MW (derated to 55MW) each along with all associated and related equipment including step-up transformers, step down transformers, circuit breakers, control and protection system, overhead cranes gantry cranes, coal handling plant, cooling towers, water treatment plant, power house stores, spare parts, consumable raw materials, work-inprogress etc. related to the above power station.
B) Hydro Power Station.WYC HE Project Yamunanagar and 66KV switch yard with Six generating units of 8 MW each along with all associated and related equipment including step-up transformers, step down transformers, circuit breakers, control and protection system, Hydel channels, overhead cranes gantry cranes, tailrace channel and its structures up to Dadupur head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage- II etc. related- to the above power stationC) Office of the Chief Engineer 'Thermal Design presently located at Panchkula.D) Immovable properties under the control of the above power stations including residential colonies, accommodation and guesthouses etc.E) Other assets and properties including vehicles, furniture and fixtures, air conditioners etc. to the extent they are related to the generation undertakings and connected business of the Board as on the effective date.F) Contracts, agreements, interests and arrangements to the extent they are related to the generation undertakings and connected functions of the Board as on the effective dateG) Cash, bank balance, sundry debtors and other current assets to the extent they are related to the generation undertakings and connected functions of the Board as on the effective date.H) All liabilities to the extent they are related to the generation undertakings and functions.I) In addition to above any contingent liabilities other than those specified in schedule-AB and to the extent they are related to above liabilities or otherwise to Generation undertaking and functions.J) All proceedings to the extent they are related to the generation undertakings and functions.K) Such other assets, liabilities, proceedings or interest within provisionality of this transfer scheme from the effective date as the State Government may vest to or transfer from those assigned under items I- ( A to J ) above.The values at which assets and liabilities are proposed to be transferred to Genco are placed at Schedule - A-1II. Value of assets and liabilities of Board based on un-audited accounts as on 31-3.98 shall be transferred to Genco on the effective date on provisional basis. Results on findings of Audit of accounts of 31.3.98 and other transactions after 31.3.98 to the effective date shall also deem to have been transferred to Genco on the effective date under this transfer scheme.III. In consideration of the transfer as mentioned above the State Government shall be issued 25000. Equity Shares of face value of Rs. 1000/- each in the Genco.[Schedule A-1] [Substituted by Haryana Notification No. S.O.186/H.A./10/98/Sections 23, 24 and 25/99 dated 13.8.1999.]Aggregate Value of Assets and Liabilities to be Transferred and vested in Haryana Power General Corporation Limited
  Description (Rs. in Millions)
A. Fixed Assets  
  Net Fixed Assets 4,969
  Capital Expenditure in Progress 3,684
  Advances for Capital Works (net of provisions) 546
  Reform Expenditure ...
  Other Assets (including investment and assets not-in-use) ...
  Total Fixed Assets 9,199
B Current Assets  
  Cash and Bank Balances 1
  Total Stocks 1,688
  Less : Provision for stores (132)
  Net Stocks 1,556
  Total Receivables for Sale of Power ...
  Less : Provision for bad and doubtful debts ...
  Net Receivables for Sale of Power ...
  Total Inter-unit balances 11
  Less : Provision for old and unreconciled balances (3)
  Net Inter-unit balances 8
  Total Other Receivables 2,088
  Less : Provision for other receivables (145)
  Net other Receivables 1,943
  Total Current Assets 3,508
  Total Assets 12,707
  Description (Rs. in Millions)
A. Net Worth  
  Equity 25
  Share application Money pending allotment 302
  Retained Earning Reserves (Losses) (519)
  Total Net Worth (192)
B. Unfunded Pension Liability 587
C. Long Term Debts  
  State Government Loans ...
  Other Loans 8,590
  PF Liability 536
  Total Loan Term Loans 9,126
D. Current Liabilities  
  Total Accounts Payable 2,838
  Less : Provision for unidentified payables (34)
  Not Accounts Payable 2,804
  Current Maturity of Debt 19
  Accumulated Interest on Loans 363
  Borrowings for Working Capital ...
  Security Deposits from Consumers ...
  Total Current Liabilities 3,186
  Total Liabilities 12,707

'B'

Transmission Undertaking(Haryana Vidyut Prasaran Nigam Ltd.)I. The Transmission undertaking shall comprise of all assets, liabilities and proceedings of the Board other than those including in Schedule 'A'. Such assets, liabilities and proceedings forming part of this Schedule shall include but not limited to the following:A) Transmission Assets :-All transmission lines with towers/ H.Poles of voltage 66KV, 132KV, 220KV on double circuit/single circuit/single circuit on double circuit towers with Grid Sub-stations of various capacities with all associated and related equipment, including step-down transformers, circuit breakers metering arrangements and other protective device with power-line communication system, allied control rooms, lands, building, roads and other auxiliary assets spread over within and outside the territory of the State including such assets under construction and assets acquired, transferred or rights of which were vested with the Board by transfer, sale, lease or otherwise but excluding such constructions or installations lawfully owned and operated by others.B) Distribution Assets :-All 33KV, 11KV, LT (single phase 2 wire to 3 phase 5 wire) lines (with overhead line and underground cables) on different types of supports with various sizes of conductor and step-up/step down transformers, breakers, protective and metering devices and control rooms, testing laboratories, lands, building, roads, diesel, generating sets or other conventional and non-conventional generating units, units, service connections and installations inside consumer's premises, street lighting and signal system owned by or leased to the Board but excluding fittings fixtures and installations owned by private persons or local authorities.C) Shared utilities :-
(a)Thermal Power Station
One third (33.33%) share in all the fixed assets of Indraparastha Thermal Power Station of Delhi Vidyut Board and 220 KV switch yard with three (unit2, 3 and 4) generating units of 62.5 MW each anlongwith all associated and related equipment including step-up transformers, step down transformers, circuit breakers, control and protection system, overhead cranes-gantry cranes, coal handling plant, cooling towers, water treatment plant, power house stores, spare parts, consumable raw materials, work-in-progress etc. related to the above power station.
(b)Hydro Power Stations:-
(i)34% Haryana share of Bhakra (Left bank) and 220KV switch yard with five generating units of 108 MW each along with all associated and related equipment including step-up/step down transformers, circuit breakers, control and protection system, hydel channels, overhead cranes gantry cranes, tailrace channel and its structures up to Nangal Dam head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage-II etc. related to the above power station.
(ii)34% Haryana share of Bhakra (Right bank) and 220KV switch yard with three generating units of 132-MW each and two units of 157 MW each along with all associated and related equipment including step-up/step down transformers, circuit breakers, control and protection system, Hydel channels, overhead cranes-gantry cranes, tailrace channel and its structures up to Nangal Dam head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage-Il etc. related to the above power station.
(iii)34% Haryana share of Ganguwal HE Project and 220KV switch yard with two generating units of 24 MW each, and one generating of 29.5 MW alongwith all associated and related equipment including step-up transformers, step down transformers, circuit breakers, control and protection system, Hydel channels, overhead cranes gantry cranes, tailrace channel and its structures up to Kotla Power Station head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage-II etc. related to the above power station.
(iv)34% Haryana share of Kotla HE Project and 132KV switch yard with two generating units of 24 MW each, and one generating of 29.5 MW alongwith all associated and related equipment including step-up/step down transformers, circuit breakers, control and protection system, Hydel channels, overhead cranes gantry cranes, tailrace channel and its structures up to head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage-II etc. related to the above power station.
(v)32% Haryana share of Dehar HE Project and 400 KV switch yard with Six generating units of 165 MW each alongwith all associated and related equipment including step-up/step down transformers, circuit breakers, control and protection system, Hydel channels, overhead crenes gantry cranes, tailrace chanel and its structures up to head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage-II etc. related to the above power station.
(iv)16.66% Haryana share of Pong HE Project and 220 KV switch yard with Six generating units of 60 MW each alongwith all associated and related equipment including step-up/step down transformers, circuit breakers, control and protection sytem, Hydel channels, overhead cranes-gantry cranes, tailrace channel and its structures up to head works, power house stores, spare parts, consumable raw materials, work-in-progress under stage-II etc. related to the above power station.
(c)Transmission :-
All transmission lines with towers/11. Poles of voltage 66KV, 132KV, 220 KV and 400 KV on double circuit/single circuit/single circuit on double circuit towers with Grid Sub-stations of various capacities with all assocaited and related equipment, including step-down transformers, circuit breakers metering arrangements and other protective devices with power-line communication system, allied control rooms, lands, buildings, roads and other auxiliary assets spread over within and outside the territory of the State including such assets under construction and assets acquired transferred or rights of which were vested with the Board by transfer, sale, lease or otherwise but excluding such constructions or installations lawfully owned and operated by others.D) General assets such as special foosl and equipment, material handling equipment, earth movers, bulldozers, concrete mixers, cranes, trailers, heavy and light vehicles, furniture, fixtures, office equipment, air conditioners, refrigerators, computers and signal systems, spares, consumbles, raw materials and civil works installations including roads, building, schools, dispensaries, testing laboratories and equipment, training centers, workshops, works-in-progress, machinery and equipment sent for repairs, scraps and obsoleteE) Other assets and movable properties including plant and machinery, motor car, jeeps, trucks, cranes, trailers and other vehicles, furniture, fixtures. Air conditioners, computers etc. to the extent they are utilized in or operated by or associated, with the assets referred to under Clauses A and B above.F) Contracts, agreements, interests and arrangements of the Board including Power Purchase and bulk power purchase agreements and others other than those covered by Schedule'A'G) Cash, bank balance, sundry debtors and other current assets other than those specified in Schedule 'A'.H) All liabilities other than those specified in schedule 'A'.I) In addition to above any contingent liabilities other than those specified in schedule-AB and to the extent they are related to above liabilities or otherwise to Transmission and Distribution undertaking and functions.J) All proceedings to the extent they are related to the Transmission undertaking and functions.K) Such other assets, liabilities, proceedings or interest with in provisionality of this transfer scheme from the effective date as the State Government may vest to or transfer from those assigned under 1( A to J ) above.The values at which assets and liabilities are proposed to he transferred to Transco are placed at Schedule B - 1II. Value of assets and liabilities of Board based on un-audited accounts as on 31.3.98 shall be transferred to Genco on the effective date on provisional basis- Result on findings of Audit on accounts of 31.3.98. And other transactions after 31.3.98 to the effective date shall also deem to have been transferred to the Transco on the effective date under this transfer scheme.III. In consideration of the transfer as mentioned above the State Government shall be issued 25000 Equity Shares of face value of Rs. 1000/- each in the Transco.

B-1

Aggregate value of Assets and Liabilities to be transferred and vested in Haryana Vidyut Prasaran Nigam Ltd.
    Rs. in Millions
A. Fixed Assets  
  Net Fixed Assets 21741
  Cap. Exp. in Progress 1938
  Advances for capital works 170
  Other assets including investment 358
  Total Fixed Assets 24207________________
B. Current Assets  
  Cash and Bank balances 282
  Total Stocks 1206
  Less provision for stores 179
  Net Stocks 1027
  Receivable for Sale of Power 7358
  Less provision for Bad and Doubtful Debts 4285
  Net Receivable 3083
  Other receivable 1714
  Less Provision for other receivable 75
  Net other receivable 1640
  Inter Unit Accounts 627
  Total Current Assets 6659
  Total Assets 30866________________
A. Net Worth  
  Equity 25
  Total net worth 25
B. Long Term Debts  
  PFC Loan 733
  Other Loans 7857
  Liability for Provident Fund (GPF) 2642
  Liability for Pension of staff or roll 3567
  Total Long Term Loans 14799________________
C. Over due principal repayments 551
D. Current Liabilities  
  Accounts Payable 10493
  Provision for unidentified payables 62
  Net Accounts Payable 10431
  Deposits from consumers 2088
  Accumulated interest on loans from others 223
  Borrowings for working capital 258
  Total Current Liabilities 13000________________
E. Provision for Liabilities 1259
F. Liability for Pension of Retires 1232________________
  Total Liabilities 30866

'AB'

List of Contingent Liabilities(To be retained by the State Government)(Rs. in crores)

1.

) Surcharge on delayed payments
NTPC 255.57
NHPC 165.92
NPC 127.69
Power Grid 3.01
Total 522.19

C

Detail of Personnel Working Exclusively in Generation Projects
S. No. Name of category Total Sanctioned Post (S) Total Men in Positive (W) Break-Up
CE/O&M.PTPS CE/Const. PTPP CE/Thermal, Fbd. CE/Hydel, Y. Nagar
S W S W S W S W
1 JE-I(G) 145 119 102 72 6 8 36 36 1 3
2 JE(G) 378 317 223 229 23 3 112 66 20 19
3 JE(G) PP 8 8         8 8 - -
4 Boiler Controller 38 16 25 12     13 4 - -
5 Asstt. Chemist 17 15 12 10     5 5 - -
6 Sr. Analyst 27 22 21 16     6 6 - -
7 Analyst 24 9 18 5     6 4 - -
8 TS-II 95 64 61 45     34 19 - -
9 OP-I 232 225 174 145     58 81 - -
10 OP-II 178 151 123 128     55 23 - -
11 P.A.-I 178 66 129 51     49 15 - -
12 P.A.-II 120 24 106 23     14 1 - -
13 Master Foreman 21 16 13 7     8 9 - -
14 Foreman-I 74 69 31 31     43 38    
15 Foreman-II 156 49 107 24     49 25    
16 Foreman-III 129 83 92 50     37 33    
17 Foreman-IV 68 51 53 9     15 42    
18 Foeman S/S 1 - 1              
19 Tech-I 239 155 169 115     70 40    
20 Tech-II 319 274 202 174     117 100    
21 HG-I 682 704 495 487     187 217    
22 HG-II 40 25 36 22     4 3    
23 Junior Programmer 2 2 1 1     1 1    
24 Workship Instructor 2 - 2              
25 Helper-II (Pointsman) 9 5 9 5            
26 Safety Officer 2 1 1 1     1      
27 Fire Officer 2 1 1 1     1 -    
28 Fire Operator 7 2 5 2     2 -    
29 Asstt. Fire Operator 10 3 8       2 3    
30 Senior Fireman 12 10 8 4     4 6    
31 Fireman 88 68 72 56     16 12    
32 Fire Brigade Driver 10 6 10 6            
33 Driver/Crane `OP’ 132 114 76 72 17 6 22 19 17 17
34 Bus Cleaner 31 16 24 9         7 7
35 Truck Cleaner 2 1 2 1            
36 Horticultural Asstt. 2 1 1 1     1      
37 Sanitary Inspector 2 1 1 1     1      
38 Projector Tech.-I 2 - 1       1      
39 I.T.I. Traninee 24 24 24 24            
40 T/Mate 8 - 8 -            
41 Poclain OP 3 2 3 2            
42 Tipper Driver 10 5 10 5            
43 Lab Asstt. (HG-I) 1 - 1 -            
  Total Carried over 3530 2725 2461 1846 46 17 978 816 45 46
44 Lab Boy (HG-I) 1 - 1 -            
45 P.P. (Post)(Technical & Non-Tech.) 267 267 162 162         105 105
46 Work charge 32 31 7 7     1 - 24 24
47 Workmate (PP) for daily wages staff. 403 403 266 266 48 48 89 89    
48 Work Supervisor (PP) 5 5         5 5    
49 Special Foreman 1 -     1 -        
50 T/Mate 2 1     2 1        
51 Lab Asstt. 1 1     1 1        
52 Painter (PP) 1 -     1 -        
53 Fitter (PP) 2 2     2 2        
54 T.W. Mechanic PP 1 1     1 1        
55 Cable Jointer PP 1 -     1 -        
56 Black Simth PP - 1     - 1        
57 Electrician PP - 1     - 1        
58 Carpenter PP - 1     - 1        
59 Work Mistry PP - 3     - 3        
60 Foreman Elect. 3 2             3 2
61 Foreman Mechanical 1 1             1 1
62 Fitter/Elect. 17 14             17 14
63 Fitter/Mech. 3 2             3 2
64 Aux. Operator 13 8             13 8
65 Charge man Elec. 1               1 -
66 Turbine Operator 13 11             13 11
67 Oil Greaser 12 11             12 11
68 Mech. Air Conditioner 1 -             1 -
69 Gate Attendant 12 6             12 6
70 Carpenter 1 1             1 1
71 Telephonist 4 4             4 4
72 Welder 1 1             1 1
73 T/Mate 43 38             43 38
74 Rigger Chargeman 1 -             1 -
75 Buldozer OP Gr-I 1 -             1 -
76 Cable Jointer 1 1             1 1
77 Crane Mobile (OP) 1 -             1 -
78 Crane Opt. (EOT) 1 1             1 1
79 Plant Attendant 1 1             1 1
80 Chief Chemist 2 2 1 1     1 1    
81 Dy. Chief Chemist 2 2 2 2            
82 Chemist 12 9 8 5 1 1 3 3    
83 Other workman holding regular personal post. (See Detail atAnnexure-C1) 162 162 162 162            
  G. Total 4556 3719 3070 2451 104 77 1077 914 305 277

C/1

Detail of Workman holding the personnel post as mentioned at Serial No. 83 in

C (Sheet-2)

S.No. Designation No. of workman
1. Crane Driver-cum-Operator 2
2. Welder 2
3. Asstt. Foreman 3
4. Lineman 2
5. Electrician 1
6. Work/Supervisor 5
7. Fitter 4
8. Shift Attendant 3
9. Telephone Operator 3
10. Telephonist 2
11. D.G. Set Operator 1
12. Cleaner 4
13. T. mate 79
14. Storeman 2
15. Asstt. Fitter 2
16. Work Mistry 1
17. Work Inspector 2
18. Foreman 1
19. Carrier-cum-Messenger 5
20. Junior Fitter 1
21. Painter 1
22. J.E. 1
23. Lab Assistant 1
24. Sweeper 28
25. Chowkidar 5
26. Fireman 1
  G. Total 162

D

Detail of Personnel Exclusively working in Transmission & Distribution Sheet–1
S.No. Name of Office JE-I/F JE/I S/STN JE/F AFM Lineman ALM SSA
S W S W S W S W S W S W S W
1. SE/OP, Ambala 14 15 2 1 49 37 91 68 267 256 639 540 46 45
2. SE/OP, Kurukshetra 21 16 12 8 66 47 191 162 668 633 1658 1370 127 121
3. SE/OP, Yamunanagar 13 14     48 36 117 109 433 423 1051 943 46 45
4. SE/M&P, Ambala                            
5. SE/OP, Karnal 24 22 83 60 83 62 234 215 729 710 1796 1709    
6. SE/OP, Sonepat 7   13 9 49 32 95 99 289 289 683 654 39 40
7. SE/OP, Faridabad 23 20 2 2 67 55 123 94 447 430 954 872 86 84
8. SE/OP, Gurgaon 17 15 1 1 44 38 128 107 458 452 1094 951 47 48
9. SE/OP, Narnaul. 16 14 8 3 52 28 146 110 437 392 1070 925 75 75
10. SE/OP, Rohtak 25 16 7 7 72 61 118 129 392 359 925 830 80 78
11. SE/OP, Bhiwani 14 9 10 9 48 28 80 75 360 336 846 695 46 42
12. SE/OP, Hisar 23 14 12 5 69 60 134 138 576 566 1391 1306 81 90
13. SE/OP, Sirsa 11 10 6 5 37 26 70 64 288 284 697 499 57 54
14. SE/OP, Jind 14 5 7 4 40 28 88 75 404 387 943 700 46 51
15. SE/M&P, Hisar                            
16. SE/CC, Hisar 20 15     3   3 2 3          
17. SE/M&P, Delhi                            
18. COS, Hisar 6 5     7 7                
19. SE/TCC-I         27 17                
20. SE/TCC-II   1     14 8                
21. SE/TCC-III         15 9                
22. SE/TCC-IV         25 15                
23. CE/Thermal, Faridabad                            
24. CE/Const. PTPP, Ppt.                         1 1
25. CE/O&M, PTPS, Ppt.                            
26. CE/Hydel, Y. Nagar                            
27. CE/Workshop, Dhulkote         32 34             1 1
28. Head Office at Pld.         49 44                
    248 191 163 114 896 672 1618 1447 5751 5517 13747 11994 778 775
JE/S.Stn. JE/C I.I. SA ASSA Elec.Mistry APD< W/Mate Office wise Total
S W S W S W S W S W S W S W S W S W
22 23 2 3 3   57 36 24 24 1   1   167 220 1385 1268
75 46 4 5 5 4 148 77 11 10 5 4 20 4 48 48 3059 2555
15 14 1 4 2 1 48 24 10 10 4 2 3 2 147 147 1938 1774
                                0 0
104 109 3 7 4 2 149 68 30 31 2 1 23 10 233 233 3497 3239
24 24 2 4 3 1 68 45 33 35 1 1 5 6 333 333 1644 1572
33 36 3 4 4   113 80 70 68 3 1 2 2 269 192 2199 1940
16 18 1 1 2   65 32 53 53     6 3 45 45 1977 1764
45 29 3 2 4   147 68 101 96 1 1 1     48 2106 1791
45 33 3 5 4 2 111 81 37 32 1 1 7 6 101 97 1928 1737
41 23 2 3 3   116 70 117 111 1 1 5 5   70 1689 1477
60 43 4 6 5 2 126 126 10 10 5 1 15 10     2511 2377
35 24 2 3 3   76 73 9 8     8 6 53 53 1352 1109
35 18 2 2 3 1 63 63 7 10     7 7 54 54 1713 1405
                            10 10 10 10
    5 5             2           36 22
                    3       8 8 11 8
                                13 12
    14 13                     55 56 96 85
    11 10                     19 19 44 38
    10 13                         25 22
    14 14                         39 29
    6 7                         6 7
    22 17     3 1 3 3             29 22
4   12 12                         16 12
    9 10                         9 10
    2 3         7 4             42 42
                                49 44
554 440 137 153 45 13 1290 844 522 505 29 13 103 61 1542 1632 27423 24371
Dated : 11.8.98

D

Detail of Personnel Exclusively working in Transmission &Distribution Sheet 2
S. No. Name of Office Office wise Ttl. B/f RTM Carpenter Ferro Khalsi Pump Oprt. Tech.-I Work Sup ervisor A.S.O. Spl. Foreman /Const Office wise Total
    S W S W S W S W S W S W S W S W S W S W
1. SE/OP, Ambala 1385 1268 17 15                             1402 1283
2. SE/OP, Kurukshetra 3059 2555 42 42                             3101 2597
3. SE/OP, Yamunanagar 1938 1774 25 4 1 1                         1964 1779
4. SE/M&P, Ambala 0 0                                 0 0
5. SE/OP, Karnal 3497 3239 38 38                             3535 3277
6. SE/OP, Sonepat 1644 1572 10                               1654 1572
7. SE/OP, Faridabad 2199 1940 26 1                             2225 1941
8. SE/OP, Gurgaon 1977 1764 14                               1991 1764
9. SE/OP, Narnaul 2106 1791 27 10                             2133 1801
10. SE/OP, Rohtak 1928 1737 16 4                             1944 1741
11. SE/OP, Bhiwani 1689 1477 20 9                             1709 1486
12. SE/OP, Hisar 2511 2377 25 13                             2536 2390
13. SE/OP, Sirsa 1352 1109 12                               1364 1109
14. SE/OP, Jind 1713 1405 15 3                             1728 1408
15. SE/M&P, Hisar 10 10 3 1         7 5 2 2 3 3         25 21
16. SE/CC, Hisar 36 22 4 4                             40 26
17. SE/M&P, Delhi 11 8                                 11 8
18. COS, Hisar 13 12                         7 6     20 18
19. SE/TCC-I, Hisar 96 85                             10 4 106 89
20. SE/TCC-II, Karnal 44 38                             5 1 49 39
21. SE/TCC-III, Gurgaon 25 22                             6 5 31 27
22. SE/TCC-IV, Panchkula 39 29                     1 1     6 2 46 32
23. CE/Thermal, Faridabad 6 7                         1 1     7 8
24. CE/Const. PTPP, Ppt. 29 22                                 29 22
25. CE/O&M, PTPS, Ppt. 16 12         1               1 1     18 13
26. CE/Hydel, Y. Nagar 9 10                                 9 10
27. CE/Workshop,Dhulkote 42 42 1 1                             43 43
28. Head Office at Pkl. 49 44                                 49 44
    27423 24371 295 145 1 1 1 0 7 5 2 2 4 4 9 8 27 12 27769 24548
Dated 11.8.98.

–D

Detail of personnel exclusively working in Transmission & Distribution. Sheet 3
S.No. Name of Office Office wise Ttl. B/f Fore man / Const. AFM Const. Fitter Gr.l / Const. Fitter Gr.II / Const. Const.Mate Const. Mata PP B.D. JE-I/T Office Wise Total
    S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 1402 1283                         46 46     1448 1329
2 SE/OP, Kurukshetra 3101 2597                         77 62     3178 2659
3 SE/OP, Yamunanagar 1964 1779                         49 45     2013 1824
4 SE/M&P, Ambala 0 0                             8 6 8 6
5 SE/OP, Karnal 3535 3277                         107 79     3642 3356
6 SE/OP, Sonepat 1654 1572                         57 57     1711 1629
7 SE/OP, Faridabad 2225 1941                         82 56     2307 1997
8 SE/OP, Gurgaon 1991 1764                         57 39     2048 1803
9 SE/OP, Narnaul 2133 1801                         57 56     2190 1857
10 SE/OP, Rohtak 1944 1741                         88 58     2032 1799
11 SE/OP, Bhiwani 1709 1486                         48 37     1757 1523
12 SE/OP, Hisar 2536 2390                         75 54     2611 2444
13 SE/OP, Sirsa 1364 1109                         44 31     1408 1140
14 SE/OP, Jind 1728 1408                         44 41     1772 1449
15 SE/M&P, Hisar 25 21                             10 9 35 30
16 SE/CC, Hisar 40 26                                 40 26
17 SE/M&P, Delhi 11 8                             11 9 22 17
18 COS, Hisar 20 18                                 20 18
19 SE/TCC-I, Hisar 106 89 10 7 30 13 19 17 60 39 80 67             305 232
20 SE/TCC-II, Karnal 49 39 5 4 16 15 10 5 30 18 40 45             150 126
21 SE/TCC-III, Gurgaon 31 27 6 3 18 8 12 12 36 29 48 43 70 70         221 192
22 SE/TCC-IV, Pkl. 46 32 6 3 18 18 12 14 36 30 49 48 4 4         171 149
23 CE/Thermal, Faridabad 7 8                                 7 8
24 CE/Const. PTPP, Ppt. 29 22                                 29 22
25 CE/O&M, PTPS,Ppt. 18 13                                 18 13
26 CE/Hydel, Y. Nagar 9 10                                 9 10
27 CE/Workshop, Dhulkote 43 43                             11   54 50
28 Head Office at Pkl. 49 44                                 495 44
    27769 24548 27 17 82 54 53 48 162 116 217 203 74 74 831 661 40 31 29255 25752
Dated 11.8.98

–D

Detail of Personnel Exclusively working in Transmission & Distribution Sheet 4
S.No Name ofOffice Officewise Ttl./B/T JE-T Lab.Asstt. Lab.Attendt. MeterMech. HeadMistry InstrumentMech. Analyst I/Ministry PipeFitter SkilledHelper Officwise Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 1448 1329                                         1448 1329
2 SE/OP, Kurukshetra 3178 2659                                         3178 2659
3 SE/OP, Yamunanagar 2013 1824                                         2013 1824
4 SE/M&P, Ambala 8 6 10 7 12 13 39 22 28 28 3 5 1                   101 81
5 SE/OP, Karnal 3642 3356                                         3642 3356
6 SE/OP, Sonepat 1711 1629                                         1711 1629
7 SE/OP, Faridabad 2307 1997                                         2307 1997
8 SE/OP, Gurgaon 2048 1803                                         2048 1803
9 SE/OP, Narnaul 2190 1857                                         2190 1857
10 SE/OP, Rohtak 2032 1799                                         2032 1799
11 SE/OP, Bhiwani 1757 1523                                         1757 1523
12 SE/OP, Hisar 2611 2444                                         2611 2444
13 SE/OP, Sirsa 1408 1140                                         1408 1140
14 SE/OP, Jind 1772 1449                                         1772 1449
15 SE/M&P, Hisar 35 30 10 10 16 17 52 35 35 35 5 3 2 1 1 1 1   2 2 7 5 166 139
16 SE/CC, Hisar 40 26                                         40 26
17 SE/M&P, Delhi 22 17 10 12 19 19 55 51 36 36 5 4 3 1                 150 140
18 COS, Hisar 20 18                                         20 18
19 SE/TCC-I, Hisar 305 232                                         305 232
20 SE/TCC-II, Karnal 150 126                                         150 126
21 SE/TCC-III, Gurgaon 221 192                                         221 192
22 SE/TCC-IV, Pkl. 171 149                                         171 149
23 CE/Thermal, Faridabad 7 8                                         7 8
24 CE/Const. PTPP, Ppt. 29 22                                         29 22
25 CE/O&M, PTPS,Ppt. 18 13                                         18 13
26 CE/Hydel, Y. Nagar 9 10                                         9 10
27 CE/Workshop, Dhulkote 54 50 7 4 2 1             1                   64 55
28 Head Office at Pkl. 49 44                                         49 44
    29255 25752 37 33 49 50 146 108 99 99 13 12 7 2 1 1 1 0 2 2 7 5 29617 26064
Dated : - 11.8.98

–D

Detail of Personnel Exclusively working in Transmission & Distribution Sheet 5
S. No. Name of Office Ttl.b/f SO Divn. Acctt. JE Secty.Offr. Secty Havildar Secty. Guard PA Sr. Steno Jr. Steno Store –Typist Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 179 169                                         179 169
2 SE/OP, Kurukshetra 284 221                                         284 221
3 SE/OP, Yamunanagar 184 164                                         184 164
4 SE/M&P, Ambala 36 28                                         36 28
5 SE/OP, Karnal 377 369                                         377 369
6 SE/OP, Sonepat 198 191                                         198 191
7 SE/OP, Faridabad 390 300                                         390 300
8 SE/OP, Gurgaon 216 169                                         216 169
9 SE/OP, Narnaul. 235 181                                         235 181
10 SE/OP, Rohtak. 289 260                                         289 260
11 SE/OP, Bhiwani. 177 168                                         177 168
12 SE/OP, Hisar. 289 242                                         289 242
13 SE/OP, Sirsa 170 103                                         170 103
14 SE/OP, Jind 175 126                                         175 126
15 SE/M&P, Hisar 29 27                                         29 27
16 SE/CC, Hisar 421 349                                         421 349
17 SE/M&P, Delhi. 41 35                                         41 35
18 COS, Hisar 526 319                                         526 319
19 SE/TCC-I, Hisar 155 128                                         155 128
20 SE/TCC-II, Karnal 94 80                                         94 80
21 SE/TCC-III Gurgaon 98 78                                         98 78
22 SE/TCC-IV, Pkl. 96 80                                         96 80
23 CE/Thermal,Faridabad 95 97 6 6 11 11                 1 1 3 3 9 9 1 1 126 128
24 CE/Const. PTPP, Ppt. 155 98                         2 2 4 2 8 8 1 1 170 111
25 CE/O&M, PTPS, Ppt. 214 195 16 16 10 10                     9 9 47 17 7 7 303 254
26 CE/Hydel, Y. Nagar. 52 39 1 1 3 3                 1 1 2 2 4 4     63 50
27 CE/Workshop,Dhulkote 78 59                                         78 59
28 Head Office Pkl. 0 0 76 76 75 74                 18 16 30 27 63 47 31 12 293 252
29 BBMB 0 0                             2 2 3 3 2 2 7 7
30 Other Offices 0 0     128 71 16 11 8 4 56 25 340 195 7 7 29 29 141 109 65 20 790 471
    5253 4275 99 99 227 169 16 11 8 4 56 25 340 195 29 27 79 74 275 197 107 43 6489 5119
Dated :- 11.8.98

–D

Detail of Personnel Exclusively working in Transmission & Distribution Sheet 5
S. No Name of Office Office wise Ttl./B/T Foreman S/Stn. Auto Mistry Auto Astt. Foreman Comml. Asstt. Asstt/A/cs LDC/C M.R. Cable Jointer Office wise Total
    S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 1448 1329             13 10 3 3 50 46 56 49     1570 1437
2 SE/OP, Kurukshetra 3178 2659             26 22     50 46 168 147 8 1 3430 2875
3 SE/OP,Yamunanagar 2013 1824             13 12 3 3 56 48 92 84 3   2180 1971
4 SE/M&P, Ambala 101 81                                 101 81
5 SE/OP, Karnal 3645 3358             25 15 5 2 118 78 136 132 4 4 3933 3589
6 SE/OP, Sonepat 1724 1636             14 14     59 59 77 79 3 3 1877 1791
7 SE/OP, Faridabad 2310 1998 2 2         28 26         95 86     2435 2112
8 SE/OP, Gurgaon 2049 1804 1   1 1 1 1 15 13 4 3 59 28 94 80     2224 1930
9 SE/OP, Narnaul 2190 1857 2           18 18     60 42 129 92 1 1 2400 2010
10 SE/OP, Rohtak 2032 1800 1           13 13 4 4 94 67 99 93 4   2247 1977
11 SE/OP, Bhiwani 1761 1523 1           13 16     50 50 63 62 6   1894 1651
12 SE/OP, Hisar 2612 2444             23 23     86 76 95 102 11 3 2827 2648
13 SE/OP, Sirsa 1408 1141 1           14 13     43 33 51 33     1517 1220
14 SE/OP, Jind 1773 1450             14 12     49 38 81 77 6 1 1923 1578
15 SE/M&P, Hisar 166 139                                 166 139
16 SE/CC, Hisar 40 26                                 40 26
17 SE/M&P, Delhi 150 140                             8 2 158 142
18 COS, Hisar 20 18                                 20 18
19 SE/TCC-I, Hisar 311 232             3 3                 314 235
20 SE/TCC-II, Karnal 153 126                 2 1             155 127
21 SE/TCC-III, Gurgaon 221 192                 2 2             223 194
22 SE/TCC-IV, Pkl. 171 149                 3 3             174 152
23 CE/Thermal, Faridabad 7 8                                 7 8
24 CE/Const. PTPP, Ppt. 29 22                 1   2 1         32 23
25 CE/O&M, PTPS,Ppt. 18 13                                 18 13
26 CE/Hydel, Y. Nagar 9 10                                 9 10
27 CE/Workshop, Dhulkote 64 55                                 64 55
28 Head Office at Pkl. 49 44                                 49 44
    29652 26078 8 2 1 1 1 1 232 210 27 21 776 612 1236 1116 54 15 321987 28056

E

Detail of Engineers and other officers on common cadre.
S.No. Name of Post Sanctioned strength Breakup of Men inPosition
      BBMB PTPS O&m PTPP Const. Thermal Faridabad Hydel Y. Nagar Head Office Panchkula Others(OP/ Const./ D&P.&M&P etc. No. of post lyingvacant
  Part-I (Engineers & Others officers borne on commoncadres).
  ENGINEERS                  
1. EIC/Ces 20 1 1 1 1 1 9 6 -
2. SEs (Electrical) 69 5 9 2 3 1 20 29 -
3. SEs (Civil) 5 - - 2 - 1 1 1 -
4. Xens/Electrical 296 21 47 7 20 7 54 140 -
5. Xens/Civil 25 - 2 5 1 2 6 9 -
6. AEEs/Electrical 557 46 98 3 36 9 28 263 74
7. AE’s/Electrical 551 46 103   36 5 45 234 82
8. AEEs/Civil 31 - 2 8 4 5 - 6 6
9. AE’s/Civil 54 1 2 4 3 7 1 19 17
10. Architect 2 - - - - - 1 1 -
11 Assistant Architect 3 - - - - - 2 1 -
  OTHER OFFICERS                  
12. C.A.O./FA&CAO/CA 9 - 1 1 - - 5 2 -
13. Senior Accounts Officers 26 2 1 1 1 1 15 5 -
14. Accounts Officers 36 - 2 - - - 9 6 19
15. Senior Pvt. Secretaries 7 - 1 - - - 3 - 3
16. Private Secretaries 7 1 - - - - 4 2 -
17. Labour Welfare Officer 3 - - - 1 - - 1 1
18. Sr. Medical Officers 4 - - - 2 - - 2 -
19. Medical Officers 12 - 3 - 1 - 2 3 3
20. Chief Security Officer 3 - - - - - - - 3
21. Sr. Security Officer 3 - - - 1 - - 1 1
  Part-II (Other Officers borne on common cadre excluding HOcadre).
22. Administrative Officer 3 - 1 1 1 - - - -
23. Chief Labour Welfare Officer 1 - 1 - - - - - -
  Part-III (Other officers borne exclusively on HO cadre).
24. Under Secretary/Legal 2 - - - - - 1 - 1
25. Law Officers 11 - - - - - 7 4 -
26. Asstt. Law Officer 5 - - - 1 - 1 1 2
27. Under Secretary/IR 1 - - - - - 1 - -
28. CPRO 1 - - - - - 1 - -
29. PROs 4 - - - - - 1 2 1
30. Editor 1 - - - - - - - 1
31. Chief Medical Officer 1 - - - - - 1 - -
32. Under Secys/Admns. Officers 13 - - - - - 10 3 -
33. Superintendents/DDO 40 5 - - - - 25 10 -
34. System Analyst 1 - - - - - - - 1
35. Data Bank Officer 1 - - - - - 1 - -
36. Asstt. Director/Hindi 1 - - - - - 1 - -
37. Sports Officer 4 - - - - - 4 - -
  Part-IV (Other officers on Deputation from PoliceDepartment).
38. Director/V&S (IG Rank) 1 - - - - - 1 - -
39. DSPs 3 - - - 1 - 2 - -
  Total 1817 128 274 35 113 39 262 751 215

F

Part-I {||-| Detail of personnel meant for common services borne exclusively on HO cadre who can be transferred only against HO cadre posts wherever available.| Sheet 1|}
S.No. Category Sanctioned Men in Position
    Strength BBMB PTPS O&M PTPP Const. Thermal Faridabad HydelYamunanagar /Bhudkalan Head Offices atPanchkula HO/Field Offices otherthan Panchkula Total4 to 10 Vacant
1 2 3 4 5 6 7 8 9 10 11 12
1 Deputy Supdt. 31 2 - - - - 18 11 31 -
2 Assistant 345 29 7 8 3 4 214 74 339 6
3 Sports Assistant 6 - - - - - - 4 4 2
4 Cultural Assistant 2 - - - - - 1 1 2 -
5 Legal Assistant 2 - - - - - 1 - 1 1
6 UDC 309 17 4 4 4 - 142 82 253 56
7 LDC 353 8 3 3 4 1 244 74 337 16
8 Publicity Supervisor 1 - - - - - - - 0 1
9 Publicity Coordinator 4 - - - 1 - 1 2 4 -
10 Sr. Photographer 1 - - - - - 1 - 1 -
11 Jr. Photographer 1 - - - - - 1 - 1 -
12 Editing Assistant 1 - - - - - - - 0 1
13 Hindi Translator 4 - - - - - 3 - 3 1
14 Research Assistant 1 - - - - - 1 - 1 -
15 Hindi Instructor 2 1 - - - - - - 1 1
16 Lbirarian 2 - - - - - 1 - 1 1
17 Jr. Librarian 3 - - 2 - - - - 2 1
18 Computer Console Operator 1 - - - - - 1 - 1 -
19 Jr. Programmer 4 - - 1 - - 1 - 2 2
20 Information Asstt. 1 - - - - - 1 - 1 -
    1074 57 14 18 12 5 631 248 985 89

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Part–II {||-| Detail of personnel meant for common as well as specific services common to head office/Generation Projects/Transmission & Distribution and other offices| Sheet 2|}
S.No. Name of Office Circle Supdt. Head Clerk Circle Asstt. UDC LDC Total
    S W S W S W S W S W S W
1 SE/OP, Ambala 1 1 4 3 2 2 60 55 92 90 159 151
2 SE/OP, Kurukshetra 1 1 6 5 2 2 93 74 152 112 254 194
3 SE/OP, Yamunanagar 1 1 4 3 2 2 63 42 94 96 164 144
4 SE/M&P, Ambala 1   3 2 2 2 8 7 16 12 30 23
5 SE/OP, Karnal 1 1 6 4 2 2 120 117 210 211 339 335
6 SE/OP, Sonepat 1 1 4 4 2 1 65 58 104 107 106 171
7 SE/OP, Faridabad 1 1 6 6 2 2 99 58 249 203 357 270
8 SE/OP, Gurgaon 1 1 5 5 2 2 69 43 118 102 195 153
9 SE/OP, Narnaul. 1 1 5 5 2 3 72 50 129 103 209 162
10 SE/OP, Rohtak. 1 1 5 4 2 4 93 81 162 146 263 236
11 SE/OP, Bhiwani. 1 1 4 1 3 4 61 53 106 106 175 165
12 SE/OP, Hisar. 1 1 6 6 2 2 94 79 150 118 253 206
13 SE/OP, Sirsa 1 1 4 2 2 3 55 20 90 62 152 88
14 SE/OP, Jind 1 1 4 2 2 1 55 35 90 69 152 108
15 SE/M&P, Hisar 1 1 3 3 2 2 12 12 4 3 22 21
16 SE/CC, Hisar 1 1 4 4 3 3 28 22 27 22 63 52
17 SE/M&P, Delhi. 1 1 3 2 2 2 9 8 20 17 35 30
18 COS, Hisar         3 3 21 19 29 25 53 47
19 SE/TCC-I, Hisar 1 1 3 2 3 2 27 24 38 33 72 62
20 SE/TCC-II, Karnal 1 1 3 2 3 2 21 16 28 26 56 47
21 SE/TCC-III Gurgaon 1 1 3 3 3 3 22 17 30 18 59 42
22 SE/TCC-IV, Panchkula 1 1 3 2     21 13 28 26 53 42
23 CE/Thermal, Faridabad 1 1 2 2 9 7 19 18 19 29 50 57
24 CE/Const. PTPP, Ppt. 2 1 5   4 2 41 29 51 32 103 64
25 CE/O&M, PTPS, Ppt. 3 2 2 4 28 25 32 35 59 54 124 120
26 CE/Hydel, Y. Nagar. 1   1 1     8 3 17 14 27 18
27 CE/Workshop, Dhulkote 1 1     5 3 28 15 17 19 51 38
28 Head Office Panchkula                     0 0
29 BBMB                     0 0
30 Other Offices                     0 0
    29 25 98 77 94 86 1296 1003 2129 1855 3646 3046

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Part–III {||-| Detail of personnel meant for common as well as specific Services Common to Head Office/Generation Projects/Transmission & Distribution and other Offices| Sheet 3|}
S. No. Name of Officer Ttl.b/f CHD HDM Draftsman JDM JE/Civil JE/Carrier Telephone Mech. Radio Mech Carrier Attendt. Total
    S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 159 151 1 1 3 3 10 10 4 1 2 3                 179 169
2 SE/OP, Kurukshetra 254 194 1 1 5 5 14 14 6 2 4 5                 284 221
3 SE/OP, Yamunanagar 164 144 1 1 3 3 11 10 4 2 1 4                 184 164
4 SE/M&P, Ambala 30 23 1 1 3 3 1 1 1                       36 28
5 SE/OP, Karnal 339 335 1 1 5 5 22 20 7 1 3 7                 377 369
6 SE/OP, Sonepat 176 171 1 1 3 3 12 12 4 1 2 4                 198 191
7 SE/OP, Faridabad 357 270 1 1 5 5 18 18 6 2 3 4                 390 300
8 SE/OP, Gurgaon 195 153 1 1 4 4 9 10 6   1 1                 216 169
9 SE/OP, Narnaul. 209 162 1 1 4 4 13 11 5 1 3 2                 235 181
10 SE/OP, Rohtak. 263 236 1 1 4 4 13 14 5   3 5                 289 260
11 SE/OP, Bhiwani. 175 165                 2 3                 177 168
12 SE/OP, Hisar. 253 206 1 1 5 4 20 23 6 2 4 6                 289 242
13 SE/OP, Sirsa 152 88 1 1 3 3 8 8 4   2 3                 170 103
14 SE/OP, Jind 152 108 1 1 3 2 13 12 4 1 2 2                 175 126
15 SE/M&P, Hisar 22 21 1 1 3 3 2 2 1                       29 27
16 SE/CC, Hisar 63 52 1 1 4 4 4 4 2 1 5 5 48 47 143 131 6 2 144 101 420 348
17 SE/M&P, Delhi. 35 30 1 1 3 3 1 1 1                       41 35
18 COS, Hisar 53 47                                     53 47
19 SE/TCC-I, Hisar 72 62 1 1 4 4 16 19 4 1 14 13                 111 100
20 SE/TCC-II, Karnal 56 47 1 1 3 3 11 11 4   11 10                 86 72
21 SE/TCC-III Gurgaon 59 42 1 1 3 3 12 12 4   10 13                 89 71
22 SE/TCC-IV, Panchkula 53 42 1 1 3 3 12 12 4   14 14                 87 72
23 CE/Thermal, Faridabad 50 57 1 1 2 2 2 3 2   6 7                 63 70
24 CE/Const. PTPP, Ppt. 103 64 4 3 5 5 8 5 8 1 22 12                 150 95
25 CE/O&M, PTPS, Ppt. 124 120 1 1 2 2 5 5 3 1 12 12                 147 141
26 CE/Hydel, Y. Nagar. 27 18                 9 10                 36 28
27 CE/Workshop, Dhulkote 51 38 1 1 2 2 4 5 5   2 2                 65 49
28 Head Office Panchkula 0 0                                     0 0
29 BBMB 0 0                                     0 0
30 Other Offices 0 0                                     0 0
    3646 3046 27 26 84 81 241 242 100 17 137 53 48 47 143 131 6 2 144 101 4576 3846

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Part–III {||-| Detail of personnel Meant For common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 4|}
S. No. Name ofOffice Ttl.b/f Head-mistress B.Ed.Teacher JBTTeacher PTI MetronNurse HSK SK ASK StoreMunshi StoreAttendt. Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 179 169                                         179 169
2 SE/OP, Kurukshetra 284 221                                         284 221
3 SE/OP, Yamunanagar 184 164                                         184 164
4 SE/M&P, Ambala 36 28                                         36 28
5 SE/OP, Karnal 377 369                                         377 369
6 SE/OP, Sonepat 198 191                                         198 191
7 SE/OP, Faridabad 390 300                                         390 300
8 SE/OP, Gurgaon 216 169                                         216 169
9 SE/OP, Narnaul. 235 181                                         235 181
10 SE/OP, Rohtak. 289 260                                         289 260
11 SE/OP, Bhiwani. 177 168                                         177 168
12 SE/OP, Hisar. 289 242                                         289 242
13 SE/OP, Sirsa 170 103                                         170 103
14 SE/OP, Jind 175 126                                         175 126
15 SE/M&P, Hisar 29 27                                         29 27
16 SE/CC, Hisar 420 348                         1 1             421 349
17 SE/M&P, Delhi. 41 35                                         41 35
18 COS, Hisar 53 47                     8 8 28 27 25 17 97 92 315 128 526 319
19 SE/TCC-I, Hisar 111 100 1   6 3 13 11 1   1 1     1 1     13 12 8   155 128
20 SE/TCC-II, Karnal 86 72                         1 1     7 7     94 80
21 SE/TCC-III Gurgaon 89 71                         1 1     8 6     98 78
22 SE/TCC-IV, Pkl. 87 72                         1 1     8 7     96 80
23 CE/Thermal,Faridabad 63 70 1 1 12 8 10 9         1 1 3 3 5 5         95 97
24 CE/Const. PTPP, Ppt. 150 95                     2   2 2       1 1   155 98
25 CE/O&M, PTPS, Ppt. 147 141     16 10 30 28         1 1 6 4 7 5 7 6     214 195
26 CE/Hydel, Y. Nagar. 36 28 1 1 3 3 7 3 1           1 1 1 1 2 2     52 39
27 CE/Workshop,Dhulkote 65 49                         1 1 3 1 9 8     78 59
28 Head Office Pkl. 0 0                                         0 0
29 BBMB 0 0                                         0 0
30 Other Offices 0 0                                         0 0
    4576 3846 3 2 37 24 60 51 2 0 1 1 12 10 46 43 41 29 151 141 324 128 5253 4275

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Part–III {||-| Detail of Personnel Meant For common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and other Offices| Sheet 5|}
S. No. Name of Office Ttl.b/f SO Divn. Acctt. JE Secty.Offr. Secty Havildar Secty. Guard PA Sr. Steno Jr. Steno Store-Typist Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 179 169                                         179 169
2 SE/OP, Kurukshetra 284 221                                         284 221
3 SE/OP, Yamunanagar 184 164                                         184 164
4 SE/M&P, Ambala 36 28                                         36 28
5 SE/OP, Karnal 377 369                                         377 369
6 SE/OP, Sonepat 198 191                                         198 191
7 SE/OP, Faridabad 390 300                                         390 300
8 SE/OP, Gurgaon 216 169                                         216 169
9 SE/OP, Narnaul. 235 181                                         235 181
10 SE/OP, Rohtak. 289 260                                         289 260
11 SE/OP, Bhiwani. 177 168                                         177 168
12 SE/OP, Hisar. 289 242                                         289 242
13 SE/OP, Sirsa 170 103                                         170 103
14 SE/OP, Jind 175 126                                         175 126
15 SE/M&P, Hisar 29 27                                         29 27
16 SE/CC, Hisar 421 349                                         421 349
17 SE/M&P, Delhi. 41 35                                         41 35
18 COS, Hisar 526 319                                         526 319
19 SE/TCC-I, Hisar 155 128                                         155 128
20 SE/TCC-II, Karnal 94 80                                         94 80
21 SE/TCC-III Gurgaon 98 78                                         98 78
22 SE/TCC-IV, Pkl. 96 80                                         96 80
23 CE/Thermal,Faridabad 95 97 6 6 11 11                 1 1 3 3 9 9 1 1 126 128
24 CE/Const. PTPP, Ppt. 155 98                         2 2 4 2 8 8 1 1 170 111
25 CE/O&M, PTPS, Ppt. 214 195 16 16 10 10                     9 9 47 17 7 7 303 254
26 CE/Hydel, Y. Nagar. 52 39 1 1 3 3                 1 1 2 2 4 4     63 50
27 CE/Workshop,Dhulkote 78 59                                         78 59
28 Head Office Pkl. 0 0 76 76 75 74                 18 16 30 27 63 47 31 12 293 252
29 BBMB 0 0                             2 2 3 3 2 2 7 7
30 Other Offices 0 0     128 71 16 11 8 4 56 25 340 195 7 7 29 29 141 109 65 20 790 471
    5253 4275 99 99 227 169 16 11 8 4 56 25 340 195 29 27 79 74 275 197 107 43 6489 5119

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Part–III {||-| Detail of Personnel meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and other Offices| Sheet 6|}
S. No. Name of Office Ttl.b/f LWSI Data. Ey. Opr. PMO Chief/Sr/ Pharmacist Lab. Techni. Staff Nurse ANM Sr. Type Mech. Type Mech. Telephonist Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 179 169                                     1   180 169
2 SE/OP, Kurukshetra 284 221                                     5   289 221
3 SE/OP, Yamunanagar 184 164                                     3 1 187 165
4 SE/M&P, Ambala 36 28                                         36 28
5 SE/OP, Karnal 377 369                                     3   380 369
6 SE/OP, Sonepat 198 191                                     2 1 200 192
7 SE/OP, Faridabad 390 300                                         390 300
8 SE/OP, Gurgaon 216 169                                         216 169
9 SE/OP, Narnaul. 235 181                                       1 235 182
10 SE/OP, Rohtak. 289 260                                         289 260
11 SE/OP, Bhiwani. 177 168                                     7 1 184 169
12 SE/OP, Hisar. 289 242                                     3 1 292 243
13 SE/OP, Sirsa 170 103                                         170 103
14 SE/OP, Jind 175 126                                     1   176 126
15 SE/M&P, Hisar 29 27                                         29 27
16 SE/CC, Hisar 421 349                                     9 4 430 353
17 SE/M&P, Delhi. 41 35                                         41 35
18 COS, Hisar 526 319                                         526 319
19 SE/TCC-I, Hisar 155 128                                         155 128
20 SE/TCC-II, Karnal 94 80                                         94 80
21 SE/TCC-III Gurgaon 98 78                                         98 78
22 SE/TCC-IV, Pkl. 96 80                                         96 80
23 CE/Thermal,Faridabad 126 128             8 8 1 1                     135 137
24 CE/Const. PTPP, Ppt. 170 111             8 8                 1 1     179 120
25 CE/O&M, PTPS, Ppt. 303 254                 1 1                     304 255
26 CE/Hydel, Y. Nagar. 63 50             1 1     1 1                 65 52
27 CE/Workshop,Dhulkote 78 59                                         78 59
28 Head Office Pkl. 293 252 4 1 7 5 2 2 6 6 1 1         1 1 1 1     315 269
29 BBMB 7 7             2 2                         9 9
30 Other Offices 790 471             14 13 1 1     1 1 2 2 1 1     809 489
    6489 5119 4 1 7 5 2 2 39 38 4 4 1 1 1 1 3 3 3 3 34 9 6587 5186

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Part–III {||-| Detail of Personnel Meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 7|}
S. No. Name of Office Ttl.b/f ALWO Ward Servant Carpenter Mess Supervisor Driver DMA Restorer Photodar Havildar Daftri Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 180 169                 23 24             1 1 1 1 205 195
2 SE/OP, Kurukshetra 289 221                 44 43             1 1 1 1 335 266
3 SE/OP, Yamunanagar 187 165                 26 26             1 1 1 1 215 193
4 SE/M&P, Ambala 36 28                 19 12             1 1     56 41
5 SE/OP, Karnal 380 369                 46 44             1 1 1 1 428 415
6 SE/OP, Sonepat 200 192                 17 17             1 1 1 1 219 211
7 SE/OP, Faridabad 390 300                 32 30             1 1 1 1 424 332
8 SE/OP, Gurgaon 216 169                 31 24             1 1 1 1 249 195
9 SE/OP, Narnaul. 235 182                                 1 1 1 1 237 184
10 SE/OP, Rohtak. 289 260                 30 30             1 1 1 1 321 292
11 SE/OP, Bhiwani. 184 169                 25 26             1 1 1 1 211 197
12 SE/OP, Hisar. 292 243                 45 45             1 1 1 1 339 290
13 SE/OP, Sirsa 170 103                 33 27             1 1 1 1 205 132
14 SE/OP, Jind 176 126                 25 24             1 1 1 1 203 152
15 SE/M&P, Hisar 29 27         2 1     36 36             1 1 1 1 69 66
16 SE/CC, Hisar 430 353                 14 13             1 1     445 367
17 SE/M&P, Delhi. 41 35                 17 15             1 1     59 51
18 COS, Hisar 526 319         6 5     30 26             1 1     563 351
19 SE/TCC-I, Hisar 155 128                 39 37             1 1 1 1 196 167
20 SE/TCC-II, Karnal 94 80                 20 19             1 1 1 1 116 101
21 SE/TCC-III Gurgaon 98 78                 25 25             1 1 1 1 125 105
22 SE/TCC-IV, Pkl. 96 80                 23 22             1 1     120 103
23 CE/Thermal,Faridabad 135 137                 22 19 1 1         5 5 2 3 165 165
24 CE/Const. PTPP, Ppt. 179 120                 13 6 1 1         6 6 4 3 203 136
25 CE/O&M, PTPS, Ppt. 304 255                 76 72             10 10 3 4 393 341
26 CE/Hydel, Y. Nagar. 65 52     1 1         17 17         1           84 70
27 CE/Workshop,Dhulkote 78 59                 11 11             2 2     91 72
28 Head Office Pkl. 315 269 1 1 1 1 2 1 1   53 46 5 5 5 5 1 1 37 32 7 6 428 367
29 BBMB 9 9                     1 1         2 2     12 12
30 Other Offices 809 489 2 2                 3 3 7 5     11 9 1 1 833 509
    6587 5186 3 3 2 2 10 7 1 0 792 736 11 11 12 10 2 1 95 88 34 34 7549 6078

– F

Part – III {||-| Detail of Personnel Meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 8|}
S. No. Name of Office Ttl.b/f Meson Peon Chowkidar Mali CKD cum Cook Sweeper Cleaner Sewerman Record Lifter Book- Binder Total
    S W S W S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 205 195     40 38 26 24 12 12 1 1 13 10 5 3 1           303 283
2 SE/OP, Kurukshetra 335 266     70 67 59 50 41 38 2 1 41 32 5 6 10 4         563 464
3 SE/OP, Yamunanagar 215 193 1 1 37 37 28 24 12 13 1 1 13 11 4 3 1 1         312 284
4 SE/M&P, Ambala 56 41     18 16 9 6                             83 63
5 SE/OP, Karnal 428 415     86 82 64 58 45 44 2 2 40 36 6 6 17 10         688 653
6 SE/OP, Sonepat 219 211     39 39 27 25 13 17 1   12 6 3   2 1         316 299
7 SE/OP, Faridabad 424 332     66 70 37 31 18 18     15 15 1 1             561 467
8 SE/OP, Gurgaon 249 195     50 45 38 33 24 22 1   22 19 3 1 4 4         391 319
9 SE/OP, Narnaul. 237 184     55 51 36 29 13 14 2 1 13 19       1         356 299
10 SE/OP, Rohtak. 321 292     61 63 52 41 27 23 1 1 22 19 7 2 5 5         496 446
11 SE/OP, Bhiwani. 211 197     55 48 37 40 38 30 3   29 29 5 5 7 5         385 354
12 SE/OP, Hisar. 339 290     67 65 55 43 36 36 2 2 33 32 8 5 12 10         552 483
13 SE/OP, Sirsa 205 132     42 30 35 27 19 20     18 20 6 1 6 6         331 236
14 SE/OP, Jind 203 152     44 46 30 25 19 16 1 1 19 17 3 3 6 6         325 266
15 SE/M&P, Hisar 69 66 1 1 22 16 35 27 26 24     10 10 5 5 4 4         172 153
16 SE/CC, Hisar 445 367     35 27 18 15                             498 409
17 SE/M&P, Delhi. 59 51     21 22 11 9                             91 82
18 COS, Hisar 563 351     23 21 1 1         3 3 27 6             617 382
19 SE/TCC-I, Hisar 196 167     43 33 19 15 1       1 1 20 11             280 227
20 SE/TCC-II, Karnal 116 101     26 20 12 12         1 1 6 1             161 135
21 SE/TCC-III Gurgaon 125 105     28 29 13 10             12 3             178 147
22 SE/TCC-IV, Pkl. 120 103     28 27 13 11             8 5             169 146
23 CE/Thermal,Faridabad 165 165     26 34 1 1 21 18     37 39                 250 257
24 CE/Const. PTPP, Ppt. 203 136     54 47 1 1 1 1     1 1                 260 186
25 CE/O&M, PTPS, Ppt. 393 341     39 50 22 28 30 26     29 28                 513 473
26 CE/Hydel, Y. Nagar. 84 70                                         84 70
27 CE/Workshop,Dhulkote 91 72     33 28 8 8 4 4     16 15                 152 127
28 Head Office Pkl. 428 367     245 213 15 15 4 4     17 16             1 1 710 616
29 BBMB 12 12     3 3 1 1                             16 16
30 Other Offices 833 509     118 98 8 7         8 8         2 1     969 623
    7549 6078 2 2 1474 1365 711 617 404 380 17 10 413 387 134 67 75 57 2 1 1 1 10782 8965

–F

Part – III {||-| Detail of Personnel Meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 9|}
S. No. Name of Office Ttl. b/f Sweeper-cum-CKD H. Sweeper Sweeper-cum-S. Man Mali-cum-Sweeper Mali-cum-CKD Cook Gr-1 Cook Washing- man Total
    S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 303 283                                 303 283
2 SE/OP, Kurukshetra 563 464                                 563 464
3 SE/OP, Yamunanagar 312 284                                 312 284
4 SE/M&P, Ambala 83 63                                 83 63
5 SE/OP, Karnal 688 653                                 688 653
6 SE/OP, Sonepat 316 299                                 316 299
7 SE/OP, Faridabad 561 467                                 561 467
8 SE/OP, Gurgaon 391 319                                 391 319
9 SE/OP, Narnaul. 356 299                                 356 299
10 SE/OP, Rohtak. 496 446                                 496 446
11 SE/OP, Bhiwani. 385 354                                 385 354
12 SE/OP, Hisar. 552 483                                 552 483
13 SE/OP, Sirsa 331 236                                 331 236
14 SE/OP, Jind 325 266                                 325 266
15 SE/M&P, Hisar 172 153     1 1                         173 154
16 SE/CC, Hisar 498 409                                 498 409
17 SE/M&P, Delhi. 91 82                                 91 82
18 COS, Hisar 617 382                                 617 382
19 SE/TCC-I, Hisar 280 227                                 280 227
20 SE/TCC-II, Karnal 161 135                                 161 135
21 SE/TCC-III Gurgaon 178 147                                 178 147
22 SE/TCC-IV, Pkl. 169 146                                 169 146
23 CE/Thermal,Faridabad 250 257 1 1 2               3 3         256 261
24 CE/Const. PTPP, Ppt. 260 186                                 260 186
25 CE/O&M, PTPS, Ppt. 513 473 6                   2 1 6 2     527 476
26 CE/Hydel, Y. Nagar. 84 70 3 2                             87 72
27 CE/Workshop,Dhulkote 152 127     1 1                         153 128
28 Head Office Pkl. 710 616 2 2 1 1 1 1 1 1 1 1 1 1 2 2     719 625
29 BBMB 16 16                                 16 16
30 Other Offices 969 623 12 12                 1   12 6 6 5 1000 646
    10782 8965 24 17 5 3 1 1 1 1 1 1 7 5 20 10 6 5 10847 9008
Dated 11.8.98

– F

Part – III {||-| Detail of Personnel Meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 10|}
S. No. Name of Office Ttl. b/f Store Attendt. Bearer Cane Weaver Pump/ Lift Opr. Plumber CKD-cum-Dak Runner Dak Runner Helper Total
    S W S W S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 303 283                                 303 283
2 SE/OP, Kurukshetra 563 464                                 563 464
3 SE/OP, Yamunanagar 312 284                                 312 284
4 SE/M&P, Ambala 83 63                                 83 63
5 SE/OP, Karnal 688 653         1 1                     689 654
6 SE/OP, Sonepat 316 299                                 316 299
7 SE/OP, Faridabad 561 467                                 561 467
8 SE/OP, Gurgaon 391 319                                 391 319
9 SE/OP, Narnaul. 356 299                                 356 299
10 SE/OP, Rohtak. 496 446                                 496 446
11 SE/OP, Bhiwani. 385 354                                 385 354
12 SE/OP, Hisar. 552 483                                 552 483
13 SE/OP, Sirsa 331 236                                 331 236
14 SE/OP, Jind 325 266                                 325 266
15 SE/M&P, Hisar 173 154                                 173 154
16 SE/CC, Hisar 498 409                                 498 409
17 SE/M&P, Delhi. 91 82                                 91 82
18 COS, Hisar 617 382                                 617 382
19 SE/TCC-I, Hisar 280 227                                 280 227
20 SE/TCC-II, Karnal 161 135                                 161 135
21 SE/TCC-III Gurgaon 178 147                                 178 147
22 SE/TCC-IV, Pkl. 169 146                                 169 146
23 CE/Thermal,Faridabad 256 261                                 256 261
24 CE/Const. PTPP, Ppt. 260 186                                 260 186
25 CE/O&M, PTPS, Ppt. 527 476         3 3                     530 479
26 CE/Hydel, Y. Nagar. 87 72         1 1                     88 73
27 CE/Workshop,Dhulkote 153 128                                 153 128
28 Head Office Pkl. 719 625 2 2 2 1 1 1 1 1 2 2 1 1 4 4 7 7 739 644
29 BBMB 16 16                                 16 16
30 Other Offices 1000 646     1 1             1 1         1002 648
    10847 9008 2 2 3 2 6 6 1 1 2 2 2 2 4 4 7 7 10874 9034
Dated :- 11.8.98

–F

Part–III {||-| Detail of Personnel Meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 11|}
Sr. No. Name of Office Ttl.b/f Cycle Attendt. Waiter-cum-Helper H. Sweeper-cum-Attdt. Head Mali Aya Cook-cum-Bearer Total
    S W S W S W S W S W S W S W S W
1 SE/OP, Ambala 303 283                         303 283
2 SE/OP, Kurukshetra 563 464                         563 464
3 SE/OP, Yamunanagar 312 284                         312 284
4 SE/M&P, Ambala 83 63                         83 63
5 SE/OP, Karnal 689 654                         689 654
6 SE/OP, Sonepat 316 299                         316 299
7 SE/OP, Faridabad 561 467                         561 467
8 SE/OP, Gurgaon 391 319                         391 319
9 SE/OP, Narnaul. 356 299                         356 299
10 SE/OP, Rohtak. 496 446                         496 446
11 SE/OP, Bhiwani. 385 354                         385 354
12 SE/OP, Hisar. 552 483                         552 488
13 SE/OP, Sirsa 331 236                         331 236
14 SE/OP, Jind 325 266                         325 266
15 SE/M&P, Hisar 173 154                         173 154
16 SE/CC, Hisar 498 409                         498 409
17 SE/M&P, Delhi. 91 82                         91 82
18 COS, Hisar 617 382                         617 382
19 SE/TCC-I, Hisar 280 227                         280 227
20 SE/TCC-II, Karnal 161 135                         161 135
21 SE/TCC-III Gurgaon 178 147                         178 147
22 SE/TCC-IV, Pkl. 169 146                         169 146
23 CE/Thermal,Faridabad 256 261         18 16 1 1 2   2 1 279 279
24 CE/Const. PTPP, Ppt. 260 186                         260 186
25 CE/O&M, PTPS, Ppt. 530 479             1 1 3 3 8 2 542 485
26 CE/Hydel, Y. Nagar. 88 73                         88 73
27 CE/Workshop,Dhulkote 153 128                         153 128
28 Head Office Pkl. 739 644 3 3 2 2                 744 649
29 BBMB 16 16                         16 16
30 Other Offices 1002 648                         1002 648
    10874 9034 3 3 2 2 18 16 2 2 5 3 10 3 10914 9063
Dated :- 11.8.98

–F

Part–III {||-| Detail of Personnel Meant for common as well as specific services common to Head Office/Generation Projects/Transmission & Distribution and Other Offices| Sheet 12|}
Sr. No. Name of Office Ttl.b/f Cook-cum-Attendant Made Servant Utencil Cleaner Total
    S W S W S W S W S W
1 SE/OP, Ambala 303 283             303 283
2 SE/OP, Kurukshetra 563 464             563 464
3 SE/OP, Yamunanagar 312 284             312 284
4 SE/M&P, Ambala 83 63             83 63
5 SE/OP, Karnal 689 654             689 654
6 SE/OP, Sonepat 316 299             316 299
7 SE/OP, Faridabad 561 467             561 467
8 SE/OP, Gurgaon 391 319             391 319
9 SE/OP, Narnaul. 356 299             356 299
10 SE/OP, Rohtak. 496 446             496 446
11 SE/OP, Bhiwani. 385 354             385 354
12 SE/OP, Hisar. 552 483             552 483
13 SE/OP, Sirsa 331 236             331 236
14 SE/OP, Jind 325 266             325 266
15 SE/M&P, Hisar 173 154             173 154
16 SE/CC, Hisar 498 409             498 409
17 SE/M&P, Delhi. 91 82             91 82
18 COS, Hisar 617 382             617 382
19 SE/TCC-I, Hisar 280 227             280 227
20 SE/TCC-II, Karnal 161 135             161 135
21 SE/TCC-III Gurgaon 178 147             178 147
22 SE/TCC-IV, Pkl. 169 146             169 146
23 CE/Thermal,Faridabad 279 279 6 6         285 285
24 CE/Const. PTPP, Ppt. 260 186             260 186
25 CE/O&M, PTPS, Ppt. 542 485         4   546 485
26 CE/Hydel, Y. Nagar. 88 73     1 1     89 74
27 CE/Workshop,Dhulkote 153 128             153 128
28 Head Office Pkl. 744 649             744 649
29 BBMB 16 16             16 16
30 Other Offices 1002 648             1002 648
    10914 9063 6 6 1 1 4 0 10925 9070
Dated 11.8.98

– F

Part – IV {||-| Detail of Personnel On deputation from Police Department.| Sheet 13|}
S. No. Designation Name of Office Sanctioned Post Men in Position Vacancy
1. Inspector Director/V&S 11 11  
2. Sub-Inspector Director/V&S 14 6 8
3. Asstt. Sub Inspector Director/V&S 11 9 2
4. Head Constable Director/V&S 25 17 8
5. Constable Director/V&S 45 27 18
      106 70 36